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Ramnari Raigar vs State Panchayati Raj Ors ...
2024 Latest Caselaw 6034 Raj/2

Citation : 2024 Latest Caselaw 6034 Raj/2
Judgement Date : 7 October, 2024

Rajasthan High Court

Ramnari Raigar vs State Panchayati Raj Ors ... on 7 October, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:42106]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 16108/2017

                                    Ramnari Raigar D/o Ramavtar Raigar, aged about 24 years, R/o
                                    Raigar Mohalla, Near Ramdevji Mandir, Bonli, District
                                    Sawaimadhopur.
                                                                                                        ----Petitioner
                                                                        Versus
                                    1.      The State Of Rajasthan Through Its Principal Secretary,
                                            Rural Development And Panchayati Raj Depart, Govt. Of
                                            Rajasthan, Secretariat, Jaipur.
                                    2.      Secretary, Department Of School Education, Govt. Of
                                            Rajasthan, Secretariat, Jaipur.
                                    3.      Chief Executive Officer, Zila Parishad Sawaimadhopur.
                                    4.      District Education            Officer,       Elementary       Education,
                                            Sawaimadhopur.
                                    5.      Block Elementary Education Officer, Panchayat Samiti
                                            Bonli, District Sawaimadhopur.
                                    6.      Panchayat Elementary Education Officer, Cum Chairman,
                                            School Development Management Committee Cum
                                            Principal, Govt. Sr. Secondary School Kushalpura, Tehsil
                                            Bonli, District Sawaimadhopur.
                                                                                                     ----Respondents

For Petitioner(s) : Ms. Pooja Bhadoriya for Mr. Arun Singh Shekhawat For Respondent(s) : Mr. B.S. Chhaba, AAG with Dr. Sajit Jakhar Mr. Kapil Prakash Mathur, AAG with Ms. Sara Parveen Mr. Prateek Saxena

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 07/10/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/131

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