Kavita Verma vs State Medical And Health Ors ...
2024 Latest Caselaw 6031 Raj/2

Rajasthan High Court

Kavita Verma vs State Medical And Health Ors ... on 7 October, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:42115]

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 8018/2018

                                    Kavita Verma D/o Late Sh. Ramswaroop Verma, aged about 37
                                    years,       Resident Of Chandra Kunj, Gali No. 30, Nai Basti,
                                    Ramganj, Ajmer Rajasthan
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.         State Of Rajasthan Through Principal Secretary, Medical
                                               And Health Department, Secretariat, Jaipur.
                                    2.         Additional Director Administration, Medical And Health
                                               Department, Swasthya Bhawan, C-Scheme, Jaipur.
                                    3.         Chief Medical And Health Officer, Ajmer.
                                    4.         Chief Medical And Health Officer, Bhilwara.
                                                                                                      ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

07/10/2024

None for the petitioner even in second round. None had

appeared on her behalf on last date, i.e., 17.09.2024 as well.

In view thereof, this civil writ petition is dismissed for non-

prosecution. Pending application(s), if any, also stands disposed

of.

(MAHENDAR KUMAR GOYAL),J

Manish/10

Powered by TCPDF (www.tcpdf.org)