Lalit Prakash Sharma Son Of Shri Satish ... vs State Of Rajasthan (2024:Rj-Jp:41962)
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Rajasthan High Court

Lalit Prakash Sharma Son Of Shri Satish ... vs State Of Rajasthan (2024:Rj-Jp:41962) on 7 October, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:41962]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                  S.B. Civil Writ Petition No. 6662/2020

1.       Lalit Prakash Sharma Son Of Shri Satish Prakash Sharma,
         Aged About 23 Years, Resident Of C-194, Dadhich Nagar,
         Near Vaidh Ji Ka Chouraha, Murlipura, Jaipur.
2.       Naveen Kumar S/o Shri Tara Chand, Aged About 22
         Years, R/o Village Ghassu Ka Bas, Tehsil Laxmangarh,
         District Sikar.
3.       Sonu Sawamy S/o Rajendra Kumar Sawamy, Aged About
         21 Years, R/o Rohiwali Dhani, Daulatpura, Jaipur.
4.       Anju Bhaskar D/o Vidhyadhar Bhaskar, Aged About 22
         Years, R/o Village Ghassu Ka Bas, Tehsil Laxmangarh,
         District Sikar.
5.       Pankaj Kumar S/o Jairam, Aged About 22 Years, R/o
         Village And Post Sotwara Via Doomra, Tehsil Nawalgarh,
         District Jhunjhunu.
6.       Suresh Kumar S/o Rajendra Prasad, Aged About 21 Years,
         R/o Vpo Lakheri Via Ringas, Tehsil Khandela, District
         Sikar.
7.       Yogendra Kumar S/o Rameshwar Dayal Awasthi, Aged
         About 20 Years, R/o B-31, Near Pahalwan Ka Kua, Janta
         Colony, Mungaska, Alwar.
8.       Naveen Kumar Verma S/o Yugal Kishor Bunkar, Aged
         About 21 Years, R/o Ward No. 9, Bunkaro Ka Mohalla,
         Village Khejroli, District Jaipur.
9.       Brijesh Kumar Kuldeep S/o Sanjay Kumar Kuldeep, Aged
         About 22 Years, R/o Village Divrala, Tehsil Srimadhopur,
         District Sikar.
10.      Nidhi Kumawat D/o Bhawani Singh Kumawat, Aged About
         21    Years,    R/o      25,     Keshav        Nagar-II,    Benar   Road,
         Jhotwara, Jaipur.
                                                                     ----Petitioners
                                        Versus
1.       State Of Rajasthan, Through Its Secretary, Medical And
         Health      Services,         Government             Secretariat,   Jaipur,
         Rajasthan.
2.       Rajasthan Subordinate And Ministerial Service Selection
         Board, Durgapura, Jaipur, Rajasthan.

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                                    [2024:RJ-JP:41962]                     (2 of 2)                        [CW-6662/2020]


                                    3.      Rajasthan     Para      Medial      Council,        Jaipur   Through    Its
                                            Registrar, Plot No. 6, Everest Colony, Near Apex Mall, Lal
                                            Kothi, Jaipur.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Prashant Saini For Respondent(s) : Mr. Yash Joshi with Mr. Rohit Tiwari, Assistant GC for Mr. Vigyan Shah, AAG Mr. Bharat Saini Mr. Abdul Wahid Naqvi

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

07/10/2024

Learned counsel for the petitioners wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/493

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