Mangi Lal vs State Of Rajasthan
2024 Latest Caselaw 4921 Raj

Rajasthan High Court - Jodhpur

Mangi Lal vs State Of Rajasthan on 30 May, 2024

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
               S.B. Civil Writ Petition No. 9279/2024

1.    Mangi Lal S/o Nimba Ram, Aged About 62 Years, Goshala
      Ke Pass, Kuchaman City, Nagaur, Rajasthan.
2.    Ganpat Singh Rao S/o Guman Singh, Aged About 69
      Years, 162, Rajat Vihar Colony, Pali, Rajasthan.
3.    Devi Sahay Bairwa S/o Mangliya Ram, Aged About 62
      Years,     Near      Adarsh       Colony,       Ward       No.4,    Bandikui,
      Syalawas Kalan, Baswa, District Dausa, Rajasthan.
4.    Hukma Ram S/o Anna Ram, Aged About 61 Years, Village
      Nimbi Jodhan, Nagaur, Rajasthan.
5.    Arja Ram S/o Megha Ram, Aged About 66 Years, Village
      Kacharas, Khatoo Kalan, District Nagaur, Rajasthan.
6.    Narsa Ram S/o Ramkaran, Aged About 63 Years, Bhaduo
      Ka Bass, Jalsu Kalan, Tehsil Degana, District Nagaur.
7.    Khet Singh S/o Chhatar Singh, Aged About 61 Years,
      H.no.125, Chhatar Singh Ki Dhaniya, Hapasar, Tehsil
      Shergarh, District Jodhpur, Rajasthan.
                                                                   ----Petitioners
                                     Versus
1.    State     Of    Rajasthan,          Through          Principal     Secretary,
      Department           Of    Education,           Govt.      Of      Rajasthan,
      Secretariat, Jaipur, Rajasthan.
2.    State Of Rajasthan, Through Principal Secretary, Technical
      Education,      Govt.       Of    Rajasthan,          Secretariat,    Jaipur,
      Rajasthan.
3.    State Of Rajasthan, Through Secretary, Department Of
      Finance,       Govt.      Of     Rajasthan,          Secretariat,     Jaipur,
      Rajasthan.
4.    The      Director,     Directorate         Of     Pension        Department,
      Government Of Rajasthan, Jyoti Nagar, Lalkothi, Jaipur,
      Rajasthan.
5.    State Of Rajasthan, Through Secretary, Department Of
      Personnel And Training, Govt. Of Rajasthan, Secretariat,
      Jaipur, Rajasthan.
6.    The Director (Training), Technical Education, Govt. Of
      Rajasthan, Jodhpur, Rajasthan.
7.    The Director General Of Police, Govt. Of Rajasthan, Jaipur,

                     (Downloaded on 30/05/2024 at 09:07:59 PM)
                                                                             (2 of 2)                          [CW-9279/2024]


                                            Rajasthan.
                                   8.       The Chief Engineer, Indra Gandhi Nahar Pariyojana,
                                            Bikaner, Govt. Of Rajasthan, Jaipur, Rajasthan.
                                   9.       The Director, Elementary Education, Bikaner, Rajasthan.
                                   10.      The Director, Secondary Education, Bikaner, Rajasthan.
                                                                                                         ----Respondents


                                   For Petitioner(s)             :     Mr. Surendra Singh Choudhary.
                                   For Respondent(s)             :


                                                   HON'BLE MR. JUSTICE ARUN MONGA

Order (Oral)

30/05/2024

1. At the outset, it is submitted by learned counsel for the

petitioners that the issue raised in the present writ petition is

covered by an order passed by this Court at Jaipur Bench in case

of Vijay Singh v. State of Rajasthan & Ors.: S.B. Civil Writ

Petition No.21/2020, decided on 21.07.2023. He submits

that the respondents may be directed to consider the

representation of the petitioners in light of the aforesaid

judgment.

2. In view of the submissions made, without commenting on

the merits of the case, the petition filed by the petitioners is

disposed of with a direction to the competent authority to decide

the representation of the petitioners, in accordance with law,

keeping in view the observations made in the case of Vijay Singh

(supra), as expeditiously as possible.

(ARUN MONGA),J 52-Rmathur/-

Powered by TCPDF (www.tcpdf.org)