Citation : 2024 Latest Caselaw 4871 Raj
Judgement Date : 30 May, 2024
[2024:RJ-JD:24949]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 8358/2019
1. Pawan Kumar S/o Shri Bajrang Lal Verma, Aged About 36
Years, R/o 27 Hamir Nagar, Kherda Sawami Madhopur,
District Sawami Madhopur Rajasthan.
2. Kavita Verma D/o Shri Prabhu Lal Bairwa, Aged About 29
Years, R/o 326, Thingla Mantown Sawai Madhopur, District
Sawai Madhopur, Rajasthan.
3. Umesh Kumar Sharma S/o Suresh Narayan Sharma, Aged
About 29 Years, R/o New Colony Chapar, Khardar Sawai
Madhopur District Sawai Madhopur Rajasthan.
4. Shobhika Joshi D/o Shri Phool Chand, Aged About 31 Years,
R/o New Colony Chapar Khandar, Sawai Madhopur, District
Sawai Madhopur, Rajasthan.
5. Sirazudden Shaikh S/o Shri Faimuddin Shaikh, Aged About
27 Years, R/o Sadat Nagar Road, Post Aligarh, Distrcit Tonk,
Rajasthan.
6. Santosh Kumar Karsolia S/o Shri Ghanshyam Karsoliya, Aged
About 33 Years, C/o Govt. Senior Secondary School (72
Siddhi) City, Sawai Madhopur, District Sawai Madhopur,
Rajasthan.
7. Abida Bano D/o Shri Naseer Khan, Aged About 40 Years, C/o
Govt. Girls Senior Secondary School, Bonli, Sawai Madhopur,
District Sawai Madhopur, Rajasthan.
8. Amreen Khan D/o Shri Shajad Khan, Aged About 25 Years, C/
o Govt. Senior Secondoary School Kushalpura, Bonli, Sawai
Madhopur, District Sawai Madhopur, Rajasthan.
9. Tabassum Bee D/o Shri Shahazad Khan, Aged About 29
Years, C/o Govt. Senior Secondary School, Krishan Ganj,
Sirohi, District Sirohi, Rajasthan.
10. Durg Singh S/o Shri Shyam Babu, Aged About 51 Years, C/o
Govt. Senior Secondary School Khandar, Sawai Madhopur
District Sawai Madhopur, Rajasthan.
11. Vikash Barar S/o Shri Bhagwat Ram Barar, Aged About 24
Years, C/o Govt. Senior Secondary School, Lahsoda, Sawai
Madhopur, District Sawai Madhopur, Rajasthan.
12. Hukam Chand Sharma S/o Shri Siyaram Sharma, Aged About
54 Years, C/o Govt. Senior Secondary School Sewa,
Gangapurcity Sawai Madhoupur, District Sawai Madhopur,
Rajasthan.
13. Aaqib Mustufa S/o Shri Shakeel Ahmed, Aged About 28
Years, C/o Govt. Senior Secondary School, Wazirpur,
Gangapur City Sawai Madhopur, District Sawai Madhopur
Rajasthan.
14. Bhupendra Kumar Sharma S/o Shri Devakinandan Sharma,
Aged About 32 Years, C/o Govt. Senior Secondaory School
Sewa Gangapur City Sawai Madhopur, District Sawai
Madhopur, Rajasthan.
15. Udit Khandelwal S/o Mahendra Khandelwal, Aged About 27
Years, C/o Govt. Senior Secondary School Chakeri, Sawai
Madhopur, District Sawai Madhopur Rajasthan.
16. Shubhangi Sharma D/o Shri Arvind Kumar Sharma, Aged
About 23 Years, C/o Govt. Senior Secondary School
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[2024:RJ-JD:24949] (2 of 3) [CW-8358/2019]
Khatupura Sawai Madhopur District Sawai Madhopur
Rajasthan.
17. Harkesh Jatav S/o Shri Sohan Lal Jatav, Aged About 26
Years, C/o Govt. Senior Secondary School Khatupura, Sawai
Madhopur, District Sawai Madhopur, Rajasthan.
18. Rakesh Kumar S/o Shri Vishnu Datt, Aged About 32 Years, C/
o Govt. Senior Secondary School Barnala, Bamanwas, Sawai
Madhopur, District Sawai Madhopur, Rajasthan.
19. Raghvendra Singh Karsolia S/o Shri Amar Singh Karsolia,
Aged About 27 Years, C/o Govt. Adarsh Senior Secondary
School Pipala Bharatpur, District Bharatpur, Rajasthan.
20. Babita Kumari D/o Shri Shriphal Jatav, Aged About 32 Years,
C/o Govt. Senior Secondary School, Mhugulawale, Dholpur,
District Dholpur Rajasthan.
21. Devendra Singh S/o Shri Amar Singh, Aged About 33 Years,
C/o Govt. Senior Secondary School Gudha Gorji, Jhunjhunu,
District Jhunjhunu, Rajasthan.
22. Asha Kumari D/o Shri Charan Singh, Aged About 32 Years, C/
o Govt. Senior Secondary School Baseri, Dholpur, Rajasthan.
23. Neetesh Kumar S/o Shri Bhoor Singh, Aged About 27 Years,
C/o Govt. Senior Secondary School Kediya, Jhunjhunu
District Jhunjhunu, Rajasthan.
24. Hansram S/o Shri Shiv Charan Jatav, Aged About 25 Years,
C/o Govt. Senior Secondary School Kaman, District Bharatpur
Rajasthan.
25. Moh. Aslam Khan S/o Moh. Haneef Khan, Aged About 24
Years, C/o Govt. Senior Secondary School Liwali, Sawai
Madhopur, District Sawai Madhopur District Sawai Madhopur,
Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary Department Of
School Education Secretariat, Govt. Of Rajasthan, Jaipur
Rajasthan.
2. The Director, Secondary Education, Bikaner, District Bikaner,
Rajasthan.
3. The State Project Director, Rajasthan Council Of School
Education, Jawahar Lal Nehru Marg, Jaipur District Jaipur,
Rajasthan.
4. The Commissioner, Rajasthan Council Of School Education
Jawahar Lal Nehru Marg, Jaipur District Jaipur, Rajasthan.
5. The District Education Officer And Ex-Officio, District Project
Coordinator, Samagra Shiksha Abhiyan, District Sirohi,
Rajasthan.
6. The Chief District Education Officer And Ex-Officio, District
Project Coordinator Samagra Shiksha Abhiyan, District Sawai
Madhopur, Rajasthan.
7. The Chief District Education Officer And Ex-Officio, District
Project Coordinator, Samagra Shiksha Abhiyan, District
Dholpur.
8. The Chief District Education Officer And Ex-Officio, District
Project Coordinator, Samagra Shiksha Abhiyan, District
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Bharatpur, Rajasthan.
9. The District Education Officer And Ex-Officio, District Project
Coordinator, Samagra Shiksha Abhiyan, District Tonk,
Rajasthan.
10. The District Education Officer And Ex-Officio, District Project
Coordinator, Samagra Shiksha Abhiyan, District Jhunjhunu,
Rajasthan.
----Respondents
For Petitioner(s) : Mr. Deepak Jangid.
For Respondent(s) : Mr. P.R. Singh.
HON'BLE MR. JUSTICE ARUN MONGA
Order
30/05/2024
1. Both the learned counsels are ad idem that the controversy
raised by the petitioner herein is no more res-integra in view of
the judgment rendered by this Court in the case of Seema Gupta
& Ors. Vs. Union of India & Ors.: S.B. Civil Writ Petition
No.10843/2019, decided on 06.08.2019.
2. In view of the aforesaid consensus, the instant writ petition
is also disposed of by joint consent in the same terms as
judgment ibid.
3. All pending application(s), if any, also disposed of.
(ARUN MONGA),J 116-Sumit/-
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