Citation : 2024 Latest Caselaw 4856 Raj
Judgement Date : 29 May, 2024
[2024:RJ-JD:24815]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 3538/2024
Rajesh Gupta S/o Kishan Lal Gupta, Aged About 34 Years, R/o
1/229, Housing Board, Sri Ganganagar.
----Petitioner
Versus
1. State Of Rajasthan, Through PP
2. Vijay Kumar S/o Om Prakash, R/o House No.36, Durga
Vihar, Street No.03, Sri Ganganagar.
----Respondents
For Petitioner(s) : Mr. Kaushal Gautam
For Respondent(s) : Mr. S.K. Bhati, PP
HON'BLE MR. JUSTICE FARJAND ALI
Order
29/05/2024
1. The application for obtaining certified copy of the judgment
has been dismissed by the Office of District Judge, Ganga
Nagar for the reason that the original order was not with the
file and since a copy of a certified copy cannot be given,
therefore, the office has shown its inability to provide a
certified copy.
2. In view of the above, the misc. petition is disposed of.
3. The petitioner is better advised to move appropriate
application for getting certified copy before the appropriate
forum where original record is lying.
(FARJAND ALI),J Ashutosh-225
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