Rajesh Kumar vs State Of Rajasthan (2024:Rj-Jd:24813)
2024 Latest Caselaw 4854 Raj

Rajasthan High Court - Jodhpur

Rajesh Kumar vs State Of Rajasthan (2024:Rj-Jd:24813) on 29 May, 2024

Author: Farjand Ali

Bench: Farjand Ali

                                   [2024:RJ-JD:24813]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                   S.B. Criminal Misc(Pet.) No. 3535/2024

                                   Rajesh Kumar S/o Kishan Lal Gupta, Aged About 34 Years, R/o
                                   Dawda Colony Jyotinagar, Near Water Tank, Ward No.38, Sri
                                   Ganganagar.
                                                                                                           ----Petitioner
                                                                          Versus
                                   1.       State Of Rajasthan, Through PP
                                   2.       Rakesh Soni S/o Indra Chand, R/o 146 Gali No.10, Sadu
                                            Colony, S.s.b. Road, Sri Ganganagar.
                                                                                                        ----Respondents


                                   For Petitioner(s)            :     Mr. Kaushal Gautam
                                   For Respondent(s)            :     Mr. S.K. Bhati, PP



                                                   HON'BLE MR. JUSTICE FARJAND ALI

Order

29/05/2024

1. The application for obtaining certified copy of the judgment

has been dismissed by the Office of District Judge, Ganga

Nagar for the reason that the original order was not with the

file and since a copy of a certified copy cannot be given,

therefore, the office has shown its inability to provide a

certified copy.

2. In view of the above, the misc. petition is disposed of.

3. The petitioner is better advised to move appropriate

application for getting certified copy before the appropriate

forum where original record is lying.

(FARJAND ALI),J Ashutosh-223

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