Ajay Spinners Ltd vs None (2024:Rj-Jd:24720)
2024 Latest Caselaw 4822 Raj

Rajasthan High Court - Jodhpur

Ajay Spinners Ltd vs None (2024:Rj-Jd:24720) on 29 May, 2024

[2024:RJ-JD:24720]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                     S.B. Company Petition No. 7/2012

M/s Motia Spinners Ltd.
                                                                       ----Petitioner
                                        Versus
None
                                                                     ----Respondent
                                 Connected With
                     S.B. Company Petition No. 10/2013
Ajay Spinners Ltd.
                                                                       ----Petitioner
                                        Versus
None
                                                                     ----Respondent


For Petitioner(s)            :     Mr. Vinay Jain with
                                   Mr. Darshan Jain (OL).
For Respondent(s)            :


               HON'BLE MR. JUSTICE ARUN MONGA

Order 29/05/2024

1. Instant company petitions herein are for winding up of M/s

Motia Spinners Ltd. and Ajay Spinners Ltd., under the provisions

of Company Act, 1956.

2. When called out for hearing, none appears for the

respondents.

3. Be that as it may, reference may be had to the Hon'ble Apex

Court judgment rendered in Action ISPAT and Power Pvt. Ltd.

Vs. Shyam Metalics and Energy Ltd.: Civil Appeal

No.4041/2020, decided on 15.12.2020.

[2024:RJ-JD:24720] (2 of 2) [COP-7/2012]

4. In view of the aforesaid Apex Court judgment, instant

petitions are transferred to National Company Law Tribunal

(NCLT), Jaipur and further proceedings shall commence from the

stage, they were pending before this Court.

5. Registry to take appropriate steps to send the file to the

Tribunal as above.

6. Disposed of as above.

(ARUN MONGA),J 56-/Jitender//-

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