Citation : 2024 Latest Caselaw 4789 Raj
Judgement Date : 28 May, 2024
[2024:RJ-JD:24447-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR.
.....
D.B. Spl. Appl. Writ No. 561/2024
Arawali Resources LLP through its Designated Partner Mr. Dilip Datt Sharma S/o Late Shri Vishnu Datt Sharma, aged about 54 years, having its Registered Office at Flat No. A-34, Shahid Chandra Shekhar Aazad Affordable Awasiya Yojna, DCM Road, Kota, Rajasthan.
----Appellant Versus
1. State of Rajasthan through the Secretary, Department of Mines and Geology, Government Secretariat, Jaipur.
2. The Director, Mines and Geology, Government of Rajasthan at Khanij Bhawan, Shastri Circle, Udaipur.
3. The Mining Engineer, Mines and Geology Department, Khanij Bhawan, Bhilwara (Rajasthan).
4. The MSTC Limited, a Government of India Enterprise and E-Auction Agency having its Regional Office at Room No. 114, 1st Floor, BSNL Building, Lal Kothi, Behind Nagar Nigam, Jaipur-302015
----Respondents
...
D.B. Spl. Appl. Writ No. 562/2024 Arawali Resources LLP through its Designated Partner Mr. Dilip Datt Sharma S/o Late Shri Vishnu Datt Sharma, aged about 54 years, having its Registered Office at Flat No. A-34, Shahid Chandra Shekhar Aazad Affordable Awasiya Yojna, Dcm Road, Kota, Rajasthan.
----Appellant Versus
1. State Of Rajasthan through the Secretary, Department of Mines and Geology, Government Secretariat, Jaipur.
2. The Director, Mines and Geology, Government Of Rajasthan at Khanij Bhawan, Shastri Circle, Udaipur.
[2024:RJ-JD:24447-DB] (2 of 2) [SAW-561/2024]
3. The Mining Engineer, Mines and Geology Department, Khanij Bhawan, Bhilwara (Rajasthan)
4. The MSTC Limited, A Government of India Enterprise and E-Auction Agency having its Regional Office at Room No. 114, 1st Floor, BSNL Building, Lal Kothi, Behind Nagar Nigam, Jaipur-302015
----Respondents
For Appellant(s) : Mr. Manoj Bhandari, Sr. Advocate with Ms. Adwaita Sharma Mr. Abhishek Choudhary Mr. Pratap Thakur Mr. Aniket Tater.
For Respondent(s) : Mr. Mahaveer Bishnoi, AAG.
Mr. Gaurav Bishnoi, Asstt. to AAG. Mr. Arvind Vyas.
Mr. Mudit Nagpal.
HON'BLE MR. JUSTICE DINESH MEHTA HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI
Judgment
28/05/2024
1. The facts and questions involved in these special appeals are
identical to the facts and questions involved in D.B. Special Appeal
Writ No. 560/2024 (Arawali Resources LLP Vs. State of Rajasthan
& Ors.), which we have decided by the judgment of even date.
2. Following the reasons given thereunder, these appeals also
fail.
(RAJENDRA PRAKASH SONI),J (DINESH MEHTA),J 77-78-Mohan/-
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