Rajasthan High Court - Jodhpur
Devender Tank And Ors vs State Of Rajasthan And Ors. ... on 28 May, 2024
[2024:RJ-JD:24324]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 7698/2018
1. Devender Tank S/o Babulal Tank, R/o Presently Working
Man With Machine Computer Operator In Uphc Ramnagar
Ajmer.
2. Jagdish Aadiwal S/o Ram Prasad Aadiwal, R/o Presently
Working Mnjy Helper Cum Sweeper At Uphc Panchsheel
Ajmer.
3. Meenu Gadwal D/o Kailash Chand Gadwal, R/o Presently
Working Mnjy Lab Technician In Uphc Gadi Maliyan, Ajmer
4. Lalita Fagna D/o Ramnarayan Fagna Gurjar, R/o Presently
Walking Mnjy Lab Technician In Uphc Ajaynagar, Ajmer
5. Yogendra S/o Prem Singh, R/o Presently Working Mnjy
Helper Cmm Sweeper In Uphc Ajaynagar, Ajmer
6. Lekhraj S/o Lalit Tank, R/o Presently Working Mnjy Helper
Cum Sweeper In Uphc Gadi Maliyan, Ajmer
7. Ravindra Singh Rathore S/o Prabhu Singh Rathore, R/o
Presently Working Mnjy Lab Technician In Phc Ghatlyali ,
Distt - Ajmer
8. Shiv Prasad Sharma S/o Rameshwar Prasad Sharma, R/o
Presently Working Mnjy Helper Cum Sweeper In Phc
Ghatiyall , Distt - Ajmer
9. Gauri Bharti W/o Sonu Bharti, R/o Presently Working Mnjy
Helper Cum Sweeper In Uphc Ram Nagar Ajmer
10. Vinod Kumar Sharma S/o Bheru Lal Sharma, R/o
Presently Working Mnjy Helper Cum Sweeper In Phc
Mehrookalan , Distt - Ajmer
11. Dashrath Jangid S/o Shyoji Ram, R/o Presently Working
Mnjy Lab Technician In Phc Para , Distt - Ajmer
12. Sayyada D/o Abdul Karim, R/o At Present Working Man
With Machine Computer Operator At Uphc Anderkot
Ajmer.
13. Chotti Kumarl Jangid D/o Barda Jangid, R/o Presently
Working Mnjy Lab Technician In Phc Mehrookalan , Distt -
Ajmer
14. Rakesh Indora S/o Ratan Lal Indora, R/o Presently
Working Man With Machine Computer Operator In Uphc
Panchsheel Ajmer.
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15. Pankaj Bansiwal S/o Shiv Prakash Bansiwal, R/o Presently
Working Man With Machine Computer Operator In Gulab
Badi City Dispensary Ajmer.
16. Rajkumar Sahu S/o Gori Shankar, R/o Presently Working
Man With Machine Computer Operator In City Dispensary
Police Line Ajmer.
17. Chutto Lal Gurjar S/o Jora Lal, R/o Presently Working Man
With Machine Computer Operator In Phc Ghatiyali , Distt
-- Ajmer
18. Pradeep Kumar Soni S/o Bhagwan Swaroop Soni, R/o
Presently Working Computer Operator In Phc
Mehrookalan , Distt -Ajmer
19. Sanjay Kumar Sharma S/o Jagdish Prasad Sharma, R/o
Presently Working Man With Machine {Computer Operator
In Chc Sarwar , Distt -- Ajmer.
20. Sangeeta Devi W/o Rajesh Kumar, R/o Presently Working
Mnjy Helper Cum Sweeper At City Dispensary Kasturba,
Ajmer.
----Petitioners
Versus
1. State Of Rajasthan Through Principal Secretary, Medical
And Health Department, Govt. Of Rajasthan, Jaipur
2. Chief Medical Officer, In-Charge And President, Rmrs,
Government Urban Primary Health Center District Ajmer.
3. Director Public Health, Medical And Health Services,
Rajasthan, Jaipur
4. Additional Director, Medical And Health Services,
Rajasthan, Jaipur
5. Rajasthan Medical Services Corporation Limited,
Department Of Medical And Health Services, Health
Bhawan, Tilak Marg, C Scheme, Jaipur.
6. Secretary Finance Department, Govt. Of Rajasthan, Jaipur
7. Nodal Officer, Mndy/mnjy Medical And Health
Department, Rajasthan, Jaipur.
8. Rajasthan Medical Services Corporation Limites Rmsc,
Department Of Medical And Health Services, Health
Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its
Managing Director.
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9. Chief Medical And Health Officer, Ajmer
10. Rajasthan Medical Relief Society, District Ajmer, Through
Secretary District- Ajmer
----Respondents
For Petitioner(s) : Mr. D.C. Mali
For Respondent(s) : Mr. Gaurav Ranka for
Ms. Vandana Bhansali
HON'BLE MR. JUSTICE ARUN MONGA
Order
28/05/2024
1. Both the learned counsels are ad idem that the controversy
raised by the petitioners herein is no more res-integra in view of
the judgment rendered by co-ordinate Bench of this Court in the
case of Jai Prakash Ghanchi & Ors Vs. State of Raj. & Ors.
(S.B.C.W.P. No.7273/2020) decided on 19.01.2021.
2. In view of the aforesaid consensus, the instant writ petition
is also disposed of by joint consent in the same terms as
judgment ibid.
3. Pending application(s), if any, also stand(s) disposed of.
(ARUN MONGA),J
115-AnilKC/-
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