Saifal Malook @ Saif Ali vs State Of Rajasthan (2024:Rj-Jd:24032)
2024 Latest Caselaw 4742 Raj

Rajasthan High Court - Jodhpur

Saifal Malook @ Saif Ali vs State Of Rajasthan (2024:Rj-Jd:24032) on 27 May, 2024

Author: Yogendra Kumar Purohit

Bench: Yogendra Kumar Purohit

                                   [2024:RJ-JD:24032]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                        S.B. Criminal Miscellaneous Bail Application No. 729/2024

                                   Saifal Malook @ Saif Ali S/o Habeeb Khan, Aged About 25 Years,
                                   R/o Khet Dhani Chak 12 R.p. Rohi Lakhuwali, P.s. Hanumangarh
                                   Town Teh. And District Hanumangarh. (Raj)
                                   (Presently Logged In District Jail, Hanumangarh)
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan, Through PP
                                                                                                      ----Respondent


                                   For Petitioner(s)           :     Mr. JS Khichi
                                   For Respondent(s)           :     Mr. MS Bhati, PP



                                        HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

27/05/2024

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(YOGENDRA KUMAR PUROHIT),J 11-S N LOHRA/-

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