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Surendra Singh vs The State Of Rajasthan ...
2024 Latest Caselaw 4724 Raj

Citation : 2024 Latest Caselaw 4724 Raj
Judgement Date : 27 May, 2024

Rajasthan High Court - Jodhpur

Surendra Singh vs The State Of Rajasthan ... on 27 May, 2024

Author: Yogendra Kumar Purohit

Bench: Yogendra Kumar Purohit

                                   [2024:RJ-JD:24031]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                            JODHPUR
                                         S.B. Criminal Miscellaneous Bail Application No. 14156/2023

                                    Surendra Singh S/o Shri Parwat Singh, Aged About 25 Years, R/o
                                    Piparli Ps Luni Dist. Commissionerate
                                    (In Judicial Custody Sub Jail, Balotra )
                                                                                                            ----Petitioner
                                                                            Versus
                                    1.       The State Of Rajasthan, Through Pp
                                    2.       Roop Singh S/o Jethu Singh, Aged About 21 Years, R/o
                                             Ambo Ka Badda Ps Samdari Dist. Balotra
                                    3.       Nepal Singh S/o Mangu Singh, R/o Ambo Ka Badda Ps
                                             Samdari Dist. Balotra
                                                                                                         ----Respondents


                                   For Petitioner(s)              :     Mr. Ramdeo Rajpurohit
                                   For Respondent(s)              :     Mr. MS Bhati, PP



                                          HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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(YOGENDRA KUMAR PUROHIT),J 7-S N LOHRA/-

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