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Bherunath Granite vs State Of Rajasthan (2024:Rj-Jd:23969)
2024 Latest Caselaw 4710 Raj

Citation : 2024 Latest Caselaw 4710 Raj
Judgement Date : 27 May, 2024

Rajasthan High Court - Jodhpur

Bherunath Granite vs State Of Rajasthan (2024:Rj-Jd:23969) on 27 May, 2024

Author: Nupur Bhati

Bench: Nupur Bhati

[2024:RJ-JD:23969]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                 (1) S.B. Civil Writ Petition No. 477/2024

Silverweave Plastics Pvt. Ltd., Through Director Sanket Bafna S/
o Vijendra Bafna, Age About 33 Years, R/o Mewar Industrial
Area, Udaipur. K.no. 130123026783.
                                                                          ----Petitioner
                                         Versus
1.       State       Of    Rajasthan,          Through          Principal      Secretary,
         Department Of Energy, Government Of Rajasthan, It
         Center, Chambal Power House Campus, Hawa Sarak,
         Jaipur - 302006.
2.       Rajasthan Electricity Regulation Commission, Through Its
         Chairman Vidhyut Viniyamak Bhawan, Sahakar Marg,
         Near State Motor Garage, Jaipur, Rajasthan - 302001.
3.       Ajmer Vidhyut Vitaran Nigam Ltd., Through Its Managing
         Director, Hathi Bhata, City Power House, Ajmer - 305001,
         Rajasthan.
4.       The Additional Engineer (O And M), Ajmer Vidhyut Vitaran
         Nigam Ltd., M.i.a, Udaipur.
5.       The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran
         Nigam Ltd., Udaipur.
6.       The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitran
         Nigam        Ltd.,      Commercial            Wing,          Vidyut    Bhawan,
         Panchsheel Nagar, Makarwali Road, Ajmer - 305004.
                                                                       ----Respondents
                                   Connected With
               (2) S.B. Civil Writ Petition No. 9066/2023
1.       M/s K.k. Minerals, Through Partner Prithavi Raj S/o Shri
         Narayan Ji Talhi, Age About 47 R/o Kailesh Nagar, Kelwa,
         Tehsil And District Rajsamand.
2.       M/s J.k. Minerals, Through Partner Prithavi Raj S/o Shri
         Narayan Ji Talhi, Age About 47 R/o Kailesh Nagar, Kelwa,
         Tehsil And District Rajsamand.
3.       M/s S.k. Minerals, Through Partner Prithavi Raj S/o Shri
         Narayan Ji Talhi, Age About 47 Year, R/o Kailesh Nagar,
         Kelwa, Tehsil And District Rajsamand.
                                                                         ----Petitioners


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                                         Versus
1.       State       Of    Rajasthan,          Through          Principal      Secretary,
         Department O Energy, Government Of Rajasthan, It
         Center, Chambal Power House Campus, Hawa Sarak,
         Jaipur - 302006.
2.       Rajasthan Electricity Regulation Commission, Through Its
         Chairman Vidhyut Viniyamak Bhawan, Sahakar Marg,
         Near State Garage, Jaipur Rajasthan - 302001.
3.       Ajmer Vidhyut Vitaran Nigam Ltd., Through Its Managing
         Director, Hathi Bhata, City Power House, Ajmer - 305001,
         Rajasthan.
4.       The Additional Engineer (O And M), Ajmer Vidhyut Vitaran
         Nigam Ltd, Kelva, Rajsamand.
5.       The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran
         Nigam Ltd., Rajsamand.
6.       The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitaran
         Nigam        Ltd.,      Commercial            Wing,          Vidyut     Bhawan,
         Panchsheel Nagar, Makarwali Road, Ajmer - 305004.
                                                                       ----Respondents
               (3) S.B. Civil Writ Petition No. 9196/2023
Ankur Minchem Pvt Ltd., Through Dirctor Chandra Shekhar Jain
S/o Shri K.l. Jain Age About 49 Years, R/o 15 Mewar Industrial
Area, Udaipur.
                                                                          ----Petitioner
                                         Versus
1.       State       Of    Rajasthan,          Through          Principal      Secretary,
         Department Of Energy, Government Of Rajasthan, It
         Center, Chambal Power House Campus, Hawa Sarak,
         Jaipur 302006
2.       Rajasthan Electricity Regulation Commission, Through Its
         Chairman Vidhyut Viniyamak Bhawan, Sahakar Marg,
         Near State Motor Garage, Jaipur Rajasthan - 302001.
3.       Ajmer Vidhyut Vitaran Nigam Ltd., Through Its Managing
         Director, Hathi Bhata, City Power House, Ajmer - 305001,
         Rajasthan.
4.       The Additional Engineer (O And M), Ajmer Vidhyut Vitaran
         Nigam Ltd., Malvi District Udaipur.
5.       The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran

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         Nigam Ltd.,malvi District Udaipur.
6.       The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitaran
         Nigam        Ltd.,      Commercial            Wing,          Vidyut     Bhawan,
         Panchsheel Nagar, Makarwali Road, Ajmer - 305004.
                                                                       ----Respondents
               (4) S.B. Civil Writ Petition No. 9241/2023
1.       Avani Talc Industries, Through Partner Prakash Chandra
         Jain S/o Shanti Lal Jain, Aged About 62 Years, R/o 347,
         M.i. Area, Madri, Udaipur.
2.       M/s Avani Microns, Through Partner Prakash Chandra Jain
         S/o Shanti Lal Jain, Aged About 62 Years, R/o 347, M.i.
         Area, Madri, Udaipur.
3.       Avani Products, Through Partner Prakash Chandra Jain S/
         o Shanti Lal Jain, Aged About 62 Years, R/o 347, M.i.
         Area, Madri, Udaipur.
                                                                         ----Petitioners
                                         Versus
1.       State       Of    Rajasthan,          Through          Principal      Secretary,
         Department Of Energy, Government Of Rajasthan, It
         Center, Chambal Power House Campus, Hawa Sarak,
         Jaipur - 302006.
2.       Rajasthan Electricity Regulation Commission, Through Its
         Chairman Vidhyut Viniyamak Bhawan, Sahakar Mar, Near
         State Motor Garage, Jaipur, Rajasthan - 302001
3.       Ajmer Vidhyut Vitaran Nigam Ltd., Through Its Managing
         Director, Hathi Bhata, City Power House, Ajmer - 305001,
         Rajasthan.
4.       The Additional Engineer (O And M), Ajmer Vidhyut Vitaran
         Nigam Ltd. Madri, District Udaipur.
5.       The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran
         Nigam Ltd. Madri, District Udaipur.
6.       The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitran
         Nigam        Ltd.,      Commercial            Wing,          Vidyut     Bhawan,
         Panchsheel Nagar, Makarwali Road, Ajmer - 305004.
                                                                       ----Respondents
              (5) S.B. Civil Writ Petition No. 10480/2023
Satyam Minchem, Through Partner Gopal Panwar S/o Shri


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Shyam Lal Panwar , Age About 47, Years, R/o N H 8, Piparda,
Kelwa, District Rajsamand, Rajasthan.
                                                                         ----Petitioner
                                         Versus
1.       State       Of    Rajasthan,          Through          Principal   Secretary,
         Department Of Energy, Government Of Rajasthan, It
         Center, Chambal Power, House Campus, Hawa Sarak
         Jaipur 302006.
2.       Rajasthan Electricity Regulation Commissiion, Through Its
         Chairman Vidhyut Viniyamak Bhawan, Sahakar Marg,
         Near State Motor Garage, Jaipur Rajasthan - 302001.
3.       Ajmer Vidhyut Vitaran Nigam Ltd., Through Its Managing
         Director, Hathi Bhata, City Power House, Ajmer 305001,
         Rajasthan.
4.       The Additional Engineer (O And M), Ajmer Vidhyut Vitaran
         Nigam Ltd., Kelwa, Rajsamand.
5.       The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran
         Nigam Ltd. Rajsamand.
6.       The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitaran
         Nigam Ltd. Commercial Wing, Vidyut Bhawan, Panchsheel
         Nagar, Makarwali Road, Ajmer 305004.
                                                                      ----Respondents
              (6) S.B. Civil Writ Petition No. 10806/2023
Ambica Rice And Oil Mill, Through Partner Rajendra Purohit S/o
Shri Madan Lal Ji, Age 43 Years, R/o E-196-197, Road No. 9,
M.i.a., Madri, Udaipur.
                                                                         ----Petitioner
                                         Versus
1.       State       Of    Rajasthan,          Through          Principal   Secretary,
         Department Of Energy, Government Of Rajasthan, It
         Center, Chambal Power House Campus, Hawa Sarak,
         Jaipur-302006.
2.       Rajasthan Electricity Regulatory Commission, Through Its
         Chairman, Vidhyut Viniyamak Bhawan, Sahakar Marg,
         Near State Motor Garage, Jaipur, Rajasthan-302001.
3.       Ajmer       Vidhyut      Vitaran       Nigam        Limited,    Through     Its
         Managing Director, Hathi Bhata, City Power House, Ajmer-
         305001, Rajasthan.

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4.       The Additional Engineer (O And M), Ajmer Vidhyut Vitaran
         Nigam Ltd., Gudli Malvi, District Udaipur.
5.       The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran
         Nigam Ltd., Gudli Malvi, District Udaipur.
6.       The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitaran
         Nigam        Ltd.,        Commercial          Wing,          Vidyut     Bhawan,
         Panchsheel Nagar, Makarwali Road, Ajmer-305004.
                                                                       ----Respondents
              (7) S.B. Civil Writ Petition No. 10827/2023
Bherunath Granite, Tirupati Through Prop. Dinesh Chandra Teli
S/o C L Teli, Aged About 34 Years, R/o Pipli Road, Village Mohi,
Kankroli, Rajsamand. K. No. 130221000138.
                                                                          ----Petitioner
                                         Versus
1.       State       Of    Rajasthan,          Through          Principal      Secretary,
         Department Of Energy, Government Of Rajasthan, It
         Center, Chambal Power House Campus, Hawa Sarak,
         Jaipur-302006.
2.       Rajasthan Electricity Regulatory Commission, Through Its
         Chairman, Vidhyut Viniyamak Bhawan, Sahakar Marg,
         Near State Motor Garage, Jaipur, Rajasthan-302001.
3.       Ajmer Vidhyut Vitaran Nigam Ltd., Through Its Managing
         Director, Hathi Bhata, City Power House, Ajmer-305001,
         Rajasthan.
4.       The Additional Engineer (O And M), Ajmer Vidhyut Vitaran
         Nigam Ltd., Village Mohi, Kankroli, Rajsamand.
5.       The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran
         Nigam Ltd., Village Mohi, Kankroli, Rajsamand.
6.       The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitaran
         Nigam        Ltd.,        Commercial          Wing,          Vidyut     Bhawan,
         Panchsheel Nagar, Makarwali Road, Ajmer-305004.
                                                                       ----Respondents


For Petitioner(s)              :     Mr. Arvind Vyas
For Respondent(s)              :     Mr. D.S. Sodha



               HON'BLE DR. JUSTICE NUPUR BHATI

[2024:RJ-JD:23969] (6 of 6) [CW-477/2024]

Order

27/05/2024

1. Learned counsel representing the petitioners submits that

the issue involved in this bunch of writ petitions is squarely

covered by the judgment rendered by this Court in a bunch of writ

petitions led by SBCWP No.11242/2023 titled as "Bhansali

Dyeing Vs. State of Rajasthan & Ors." decided on 09.04.2023.

2. Learned counsel Mr. D.S. Sodha is directed to put in

appearance in the matter for the respondents Nos.3 to 6. He is in

agreement to the submission made by learned counsel for the

petitioners.

3. In view of the statements made hereinabove, the present

writ petitions stand disposed of in terms of the judgment rendered

by this Court in the case of Bhansali Dyeing (supra).

4. Stay applications as well as all other pending applications, if

any, also stand disposed of accordingly.

(DR. NUPUR BHATI),J

408-414-/Devesh/-

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