Citation : 2024 Latest Caselaw 4706 Raj
Judgement Date : 27 May, 2024
[2024:RJ-JD:23969]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
(1) S.B. Civil Writ Petition No. 477/2024
Silverweave Plastics Pvt. Ltd., Through Director Sanket Bafna S/
o Vijendra Bafna, Age About 33 Years, R/o Mewar Industrial
Area, Udaipur. K.no. 130123026783.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Energy, Government Of Rajasthan, It
Center, Chambal Power House Campus, Hawa Sarak,
Jaipur - 302006.
2. Rajasthan Electricity Regulation Commission, Through Its
Chairman Vidhyut Viniyamak Bhawan, Sahakar Marg,
Near State Motor Garage, Jaipur, Rajasthan - 302001.
3. Ajmer Vidhyut Vitaran Nigam Ltd., Through Its Managing
Director, Hathi Bhata, City Power House, Ajmer - 305001,
Rajasthan.
4. The Additional Engineer (O And M), Ajmer Vidhyut Vitaran
Nigam Ltd., M.i.a, Udaipur.
5. The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran
Nigam Ltd., Udaipur.
6. The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitran
Nigam Ltd., Commercial Wing, Vidyut Bhawan,
Panchsheel Nagar, Makarwali Road, Ajmer - 305004.
----Respondents
Connected With
(2) S.B. Civil Writ Petition No. 9066/2023
1. M/s K.k. Minerals, Through Partner Prithavi Raj S/o Shri
Narayan Ji Talhi, Age About 47 R/o Kailesh Nagar, Kelwa,
Tehsil And District Rajsamand.
2. M/s J.k. Minerals, Through Partner Prithavi Raj S/o Shri
Narayan Ji Talhi, Age About 47 R/o Kailesh Nagar, Kelwa,
Tehsil And District Rajsamand.
3. M/s S.k. Minerals, Through Partner Prithavi Raj S/o Shri
Narayan Ji Talhi, Age About 47 Year, R/o Kailesh Nagar,
Kelwa, Tehsil And District Rajsamand.
----Petitioners
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[2024:RJ-JD:23969] (2 of 6) [CW-477/2024]
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department O Energy, Government Of Rajasthan, It
Center, Chambal Power House Campus, Hawa Sarak,
Jaipur - 302006.
2. Rajasthan Electricity Regulation Commission, Through Its
Chairman Vidhyut Viniyamak Bhawan, Sahakar Marg,
Near State Garage, Jaipur Rajasthan - 302001.
3. Ajmer Vidhyut Vitaran Nigam Ltd., Through Its Managing
Director, Hathi Bhata, City Power House, Ajmer - 305001,
Rajasthan.
4. The Additional Engineer (O And M), Ajmer Vidhyut Vitaran
Nigam Ltd, Kelva, Rajsamand.
5. The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran
Nigam Ltd., Rajsamand.
6. The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitaran
Nigam Ltd., Commercial Wing, Vidyut Bhawan,
Panchsheel Nagar, Makarwali Road, Ajmer - 305004.
----Respondents
(3) S.B. Civil Writ Petition No. 9196/2023
Ankur Minchem Pvt Ltd., Through Dirctor Chandra Shekhar Jain
S/o Shri K.l. Jain Age About 49 Years, R/o 15 Mewar Industrial
Area, Udaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Energy, Government Of Rajasthan, It
Center, Chambal Power House Campus, Hawa Sarak,
Jaipur 302006
2. Rajasthan Electricity Regulation Commission, Through Its
Chairman Vidhyut Viniyamak Bhawan, Sahakar Marg,
Near State Motor Garage, Jaipur Rajasthan - 302001.
3. Ajmer Vidhyut Vitaran Nigam Ltd., Through Its Managing
Director, Hathi Bhata, City Power House, Ajmer - 305001,
Rajasthan.
4. The Additional Engineer (O And M), Ajmer Vidhyut Vitaran
Nigam Ltd., Malvi District Udaipur.
5. The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran
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Nigam Ltd.,malvi District Udaipur.
6. The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitaran
Nigam Ltd., Commercial Wing, Vidyut Bhawan,
Panchsheel Nagar, Makarwali Road, Ajmer - 305004.
----Respondents
(4) S.B. Civil Writ Petition No. 9241/2023
1. Avani Talc Industries, Through Partner Prakash Chandra
Jain S/o Shanti Lal Jain, Aged About 62 Years, R/o 347,
M.i. Area, Madri, Udaipur.
2. M/s Avani Microns, Through Partner Prakash Chandra Jain
S/o Shanti Lal Jain, Aged About 62 Years, R/o 347, M.i.
Area, Madri, Udaipur.
3. Avani Products, Through Partner Prakash Chandra Jain S/
o Shanti Lal Jain, Aged About 62 Years, R/o 347, M.i.
Area, Madri, Udaipur.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Energy, Government Of Rajasthan, It
Center, Chambal Power House Campus, Hawa Sarak,
Jaipur - 302006.
2. Rajasthan Electricity Regulation Commission, Through Its
Chairman Vidhyut Viniyamak Bhawan, Sahakar Mar, Near
State Motor Garage, Jaipur, Rajasthan - 302001
3. Ajmer Vidhyut Vitaran Nigam Ltd., Through Its Managing
Director, Hathi Bhata, City Power House, Ajmer - 305001,
Rajasthan.
4. The Additional Engineer (O And M), Ajmer Vidhyut Vitaran
Nigam Ltd. Madri, District Udaipur.
5. The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran
Nigam Ltd. Madri, District Udaipur.
6. The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitran
Nigam Ltd., Commercial Wing, Vidyut Bhawan,
Panchsheel Nagar, Makarwali Road, Ajmer - 305004.
----Respondents
(5) S.B. Civil Writ Petition No. 10480/2023
Satyam Minchem, Through Partner Gopal Panwar S/o Shri
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Shyam Lal Panwar , Age About 47, Years, R/o N H 8, Piparda,
Kelwa, District Rajsamand, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Energy, Government Of Rajasthan, It
Center, Chambal Power, House Campus, Hawa Sarak
Jaipur 302006.
2. Rajasthan Electricity Regulation Commissiion, Through Its
Chairman Vidhyut Viniyamak Bhawan, Sahakar Marg,
Near State Motor Garage, Jaipur Rajasthan - 302001.
3. Ajmer Vidhyut Vitaran Nigam Ltd., Through Its Managing
Director, Hathi Bhata, City Power House, Ajmer 305001,
Rajasthan.
4. The Additional Engineer (O And M), Ajmer Vidhyut Vitaran
Nigam Ltd., Kelwa, Rajsamand.
5. The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran
Nigam Ltd. Rajsamand.
6. The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitaran
Nigam Ltd. Commercial Wing, Vidyut Bhawan, Panchsheel
Nagar, Makarwali Road, Ajmer 305004.
----Respondents
(6) S.B. Civil Writ Petition No. 10806/2023
Ambica Rice And Oil Mill, Through Partner Rajendra Purohit S/o
Shri Madan Lal Ji, Age 43 Years, R/o E-196-197, Road No. 9,
M.i.a., Madri, Udaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Energy, Government Of Rajasthan, It
Center, Chambal Power House Campus, Hawa Sarak,
Jaipur-302006.
2. Rajasthan Electricity Regulatory Commission, Through Its
Chairman, Vidhyut Viniyamak Bhawan, Sahakar Marg,
Near State Motor Garage, Jaipur, Rajasthan-302001.
3. Ajmer Vidhyut Vitaran Nigam Limited, Through Its
Managing Director, Hathi Bhata, City Power House, Ajmer-
305001, Rajasthan.
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[2024:RJ-JD:23969] (5 of 6) [CW-477/2024]
4. The Additional Engineer (O And M), Ajmer Vidhyut Vitaran
Nigam Ltd., Gudli Malvi, District Udaipur.
5. The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran
Nigam Ltd., Gudli Malvi, District Udaipur.
6. The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitaran
Nigam Ltd., Commercial Wing, Vidyut Bhawan,
Panchsheel Nagar, Makarwali Road, Ajmer-305004.
----Respondents
(7) S.B. Civil Writ Petition No. 10827/2023
Bherunath Granite, Tirupati Through Prop. Dinesh Chandra Teli
S/o C L Teli, Aged About 34 Years, R/o Pipli Road, Village Mohi,
Kankroli, Rajsamand. K. No. 130221000138.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Energy, Government Of Rajasthan, It
Center, Chambal Power House Campus, Hawa Sarak,
Jaipur-302006.
2. Rajasthan Electricity Regulatory Commission, Through Its
Chairman, Vidhyut Viniyamak Bhawan, Sahakar Marg,
Near State Motor Garage, Jaipur, Rajasthan-302001.
3. Ajmer Vidhyut Vitaran Nigam Ltd., Through Its Managing
Director, Hathi Bhata, City Power House, Ajmer-305001,
Rajasthan.
4. The Additional Engineer (O And M), Ajmer Vidhyut Vitaran
Nigam Ltd., Village Mohi, Kankroli, Rajsamand.
5. The Assistant Engineer (O And M), Ajmer Vidhyut Vitaran
Nigam Ltd., Village Mohi, Kankroli, Rajsamand.
6. The Additional Chief Engineer (Hq), Ajmer Vidhyut Vitaran
Nigam Ltd., Commercial Wing, Vidyut Bhawan,
Panchsheel Nagar, Makarwali Road, Ajmer-305004.
----Respondents
For Petitioner(s) : Mr. Arvind Vyas
For Respondent(s) : Mr. D.S. Sodha
HON'BLE DR. JUSTICE NUPUR BHATI
[2024:RJ-JD:23969] (6 of 6) [CW-477/2024]
Order
27/05/2024
1. Learned counsel representing the petitioners submits that
the issue involved in this bunch of writ petitions is squarely
covered by the judgment rendered by this Court in a bunch of writ
petitions led by SBCWP No.11242/2023 titled as "Bhansali
Dyeing Vs. State of Rajasthan & Ors." decided on 09.04.2023.
2. Learned counsel Mr. D.S. Sodha is directed to put in
appearance in the matter for the respondents Nos.3 to 6. He is in
agreement to the submission made by learned counsel for the
petitioners.
3. In view of the statements made hereinabove, the present
writ petitions stand disposed of in terms of the judgment rendered
by this Court in the case of Bhansali Dyeing (supra).
4. Stay applications as well as all other pending applications, if
any, also stand disposed of accordingly.
(DR. NUPUR BHATI),J
408-414-/Devesh/-
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