Karan Singh vs State And Ors. (2024:Rj-Jd:23673)
2024 Latest Caselaw 4698 Raj

Rajasthan High Court - Jodhpur

Karan Singh vs State And Ors. (2024:Rj-Jd:23673) on 24 May, 2024

                                   [2024:RJ-JD:23673]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                    S.B. Civil Writ Petition No. 6754/2006

                                   Karan Singh
                                                                                                      ----Petitioner
                                                                       Versus
                                   State And Ors.
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Rajesh Choudhary.
                                   For Respondent(s)         :     Mr. Vishal Jangid, Dy.G.C.



                                                  HON'BLE MR. JUSTICE ARUN MONGA

Order

24/05/2024

1. Both the learned counsels are ad idem that the controversy

raised by the petitioner herein is no more res-integra in view of

the judgment rendered by a Coordinate Bench of this Court in the

case of Om Prakash Biwal & Ors. v. State of Rajasthan &

Ors.: S.B. Civil Writ Petition No.2197/2022, decided on

16.01.2023.

2. In view of the aforesaid consensus, the instant writ petition

is also disposed of by joint consent in the same terms as

judgment ibid.

3. All pending application(s), if any, also disposed of.

(ARUN MONGA),J 189-Sumit/-

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