State Of Rajasthan And Anr vs Ruma Kanwar And Ors. ...
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Rajasthan High Court - Jodhpur

State Of Rajasthan And Anr vs Ruma Kanwar And Ors. ... on 24 May, 2024

                                   [2024:RJ-JD:23691]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                     S.B. Review Petition (Writ) No. 220/2017

                                   1.          The    State      Of      Rajasthan          Through       Its   Secretary,
                                               Department Of Education, Government Of Rajasthan,
                                               Jaipur, Rajasthan.
                                   2.          The Director, Primary Education, Bikaner, Rajasthan.
                                                                                                            ----Petitioners
                                                                             Versus
                                   1.          Ruma Kanwar D/o Shri Ranjeet Singh, R/o House No. 5-B
                                               Hanwant Colony, Rai Ka Bagh, Jodhpur Raj..
                                   2.          The Coordinator Rajasthan Eligibility Examination Of
                                               Teacher-2015, Board Of Secondary Education, Rajasthan,
                                               Ajmer.
                                   3.          National Council Of Teacher Education, Hans Bhawan,
                                               Wingh-Ii, 1, Bahadur Shah Zafar Marg, New Delhi,
                                               Through Its Secretary.
                                                                                                          ----Respondents


                                   For Petitioner(s)               :     None present
                                   For Respondent(s)               :     Mr. Naresh Singh



                                                     HON'BLE MR. JUSTICE ARUN MONGA

Order

24/05/2024

None appears for the review petitioner.

In any case, having gone through the contents of the review

petition, no grounds worthy of interference are made out in the

order and judgment dated 17.01.2017 at this belated stage.

Dismissed accordingly.

(ARUN MONGA),J 50-skm/-

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