Rajasthan High Court - Jodhpur
Rameshwar Lal Chhipa vs State Of Rajasthan (2024:Rj-Jd:23664) on 24 May, 2024
[2024:RJ-JD:23664]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 8384/2024
1. Rameshwar Lal Chhipa S/o Shri Ladu Ram, Aged About 70
Years, Jain Mandir Ke Pass, Bapu Nagar, Gotan, District
Nagaur, Rajasthan.
2. Kojad Mal Sharma S/o Shri Sukhdev Sharma, Aged About
72 Years, Bamanwas, Morpa, District Sawai Madhopur,
Rajasthan.
3. Laxman Singh S/o Shri Megh Singh, Aged About 68
Years, Village Karoli, Tehsil Abu Road, District Sirohi,
Rajasthan.
4. Radhey Shyam Mathur S/o Shri Devraj Mathur, Aged
About 72 Years, 17 E/700, Chopasani Housing Board,
Jodhpur, Rajasthan.
5. Bhagat Singh S/o Shri Kishan Singh, Aged About 66
Years, Village Khuri Kallan, Tehsil Degana, District Nagaur,
Rajasthan.
6. Prem Singh Khinchi S/o Shri Ladu Singh Khichi, Aged
About 67 Years, 54, Polo First, Paota, Jodhpur, Rajasthan.
7. Satya Dev Sharma S/o Shri Duli Chand Sharma, Aged
About 61 Years, Bali Ram Vihar Colony, Rajakhera By
Pass, Dholpur, Rajasthan.
8. Rashid Mohammad S/o Shri Akbar Shah, Aged About 61
Years, 3/196, Mullatalai Road, O.t.c. Scheme, Girwa,
Udaipur, Rajasthan.
9. Khem Shankar Shrimali S/o Shri Bhanwar Lal Shrimali,
Aged About 61 Years, 4, Mahaveer Colony, Gali Talai,
Bargaon, Udaipur, Rajasthan.
10. Ramesh Chandra Bharti S/o Shri Phoujdar Singh, Aged
About 66 Years, Bharti House, Plot No. 22, Jai Enclave,
Jhalamand, Jodhpur, Rajasthan.
11. Pramod Kumar S/o Shri Gordhan Lal, Aged About 63
Years, Plot No. 221, Vinayak Nagar, Opposite B R Birla
School, Jodhpur, Rajasthan.
12. Vallabh Dutt Purohit S/o Shri Jai Dutt, Aged About 65
Years, Dodi Daron Ka Mohalla, City Police, Sadliya
Jodhpur, Rajasthan.
----Petitioners
(Downloaded on 27/05/2024 at 08:44:08 PM)
[2024:RJ-JD:23664] (2 of 3) [CW-8384/2024]
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Education, Govt. Of Rajasthan,
Secretariat, Jaipur, Rajasthan.
2. State Of Rajasthan, Through Secretary, Department Of
Finance, Govt. Of Rajasthan, Secretariat, Jaipur,
Rajasthan.
3. The Director, Directorate Of Pension Department,
Government Of Rajasthan, Jyoti Nagar, Lalkothi, Jaipur,
Rajasthan.
4. State Of Rajasthan, Through Secretary, Department Of
Personnel And Training, Govt. Of Rajasthan, Secretariat,
Jaipur, Rajasthan.
5. State Of Rajasthan, Through Secretary, Revenue
Department, Govt. Of Rajasthan, Secretariat, Jaipur,
Rajasthan.
6. State Of Rajasthan, Through Secretary, Water Resources
Department, Govt. Of Rajasthan, Secretariat, Jaipur,
Rajasthan.
7. The Director, Animal Husbandry Department, Govt. Of
Rajasthan, Jaipur, Rajasthan.
8. The Chairman, Rajasthan Rajya Vidyut Utpadan Nigam
Limited, Jaipur, Govt. Of Rajasthan, Rajasthan.
9. The Managing Director, Jodhpur Vidhyut Vitran Nigam
Limited, Jodhpur, Govt. Of Rajasthan, Jaipur, Rajasthan.
10. The Commissioner, Excise Department, Udaipur, Govt. Of
Rajasthan, Rajasthan.
11. The Director, Elementary Education, Bikaner, Rajasthan.
12. The Director, Secondary Education, Bikaner, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Hans Raj Nimbar
For Respondent(s) : --
HON'BLE MR. JUSTICE ARUN MONGA
Order
24/05/2024
[2024:RJ-JD:23664] (3 of 3) [CW-8384/2024]
1. At the outset, it is submitted by learned counsel for the
petitioner that the issue raised in the present writ petition is
covered by an order passed by this Court in case of Vijay Singh
v. State of Rajasthan & Ors.: S.B. Civil Writ Petition
No.21/2020, decided on 21.07.2023. He submits that the
respondents may be directed to consider the representation of the
petitioner in light of the aforesaid judgment.
2. In view of the submissions made, without commenting on
the merits of the case, the petition filed by the petitioner is
disposed of with a direction to the competent authority to decide
the representation of the petitioner, in accordance with law,
keeping in view the observations made in the case of Vijay Singh
(supra), as expeditiously as possible.
(ARUN MONGA),J
9-skm/-
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