Vishna Ram vs State Of Rajasthan (2024:Rj-Jd:23719)
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Rajasthan High Court - Jodhpur

Vishna Ram vs State Of Rajasthan (2024:Rj-Jd:23719) on 24 May, 2024

[2024:RJ-JD:23719]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                  S.B. Civil Writ Petition No. 5450/2020

Vishna Ram S/o Shri Kesha Ram, Aged About 37 Years, R/o
Village Hingoli, Post Surpura Khurd, Tehsil Bhopalgarh, District
Jodhpur (Raj.). Presently Posted At Gups, Chhindiya Dhanari
Khurd, Block Baori, District Jodhpur.
                                                                        ----Petitioner
                                      Versus
1.       State Of Rajasthan, Through The Secretary, Department
         Of      Education,       Government           Of      Rajasthan,      Jaipur,
         Rajasthan.
2.       Director, Elementary Education, Bikaner.
3.       Joint    Director        (School-Education),              Jodhpur   Division,
         Jodhpur.
4.       The District Education Officer (Elementary Education),
         Jodhpur.
5.       Chief Block Education Officer, Baori, District Jodhpur.
                                                                     ----Respondents


For Petitioner(s)             :    Mr. Tanwar Singh
For Respondent(s)             :    Mr. Lalit Pareek



                 HON'BLE MR. JUSTICE ARUN MONGA

Order

24/05/2024

1. Both the learned counsels are ad idem that the controversy

raised by the petitioner herein is no more res-integra in view of

the judgment rendered by a co-ordinate Bench of this Court in the

case of Dal Chand Jat Vs. The STate of Rajasthan & Ors. :

S.B. Civil Writ Petition No.3063/2019, decided on 13.08.2019.

2. In view of the aforesaid consensus, the instant writ petition

is also disposed of by joint consent in the same terms as

judgment ibid.

[2024:RJ-JD:23719] (2 of 2) [CW-5450/2020]

3. Accordingly, the writ petition is disposed of with

consequences to follow.

4. All pending application(s), if any, also stand(s) disposed of.

(ARUN MONGA),J 115-skm/-

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