Dr. Garima Mathur vs State Of Rajasthan (2024:Rj-Jd:23614)
2024 Latest Caselaw 4629 Raj

Rajasthan High Court - Jodhpur

Dr. Garima Mathur vs State Of Rajasthan (2024:Rj-Jd:23614) on 23 May, 2024

[2024:RJ-JD:23614]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                 S.B. Civil Writ Petition No. 7812/2022

1.       Dr. Garima Mathur D/o Sunder Lal Mathur, Aged About 35
         Years, 58, Shyam Nagar, Pal Road, Jodhpur.
2.       Dr. Garima Mathur D/o Sunder Lal Mathur, Aged About 35
         Years, 58, Shyam Nagar, Pal Road, Jodhpur.
                                                                   ----Petitioners
                                    Versus
1.       State Of Rajasthan, Through The Secretary, College
         Education, Secretariat, Jaipur (Rajasthan).
2.       State Of Rajasthan, Through The Secretary, College
         Education, Secretariat, Jaipur (Rajasthan).
3.       The Commissioner, College Education, Block-4, Shiksha
         Sankul, Jln Marg, Jaipur (Rajasthan).
4.       The Commissioner, College Education, Block-4, Shiksha
         Sankul, Jln Marg, Jaipur (Rajasthan).
5.       Government Bangur P.g College Pali, Through Its Principal
6.       Government Bangur P.g College Pali, Through Its Principal
                                                                 ----Respondents


For Petitioner(s)         :     Mr. N.S. Rajpurohit
For Respondent(s)         :     Mr. Himanshu Shrimali



               HON'BLE MR. JUSTICE ARUN MONGA

Order

23/05/2024

1. Both the learned counsels are ad idem that the controversy

raised by the petitioner herein is no more res-integra in view of

the judgment rendered in the case of Om Prakash & Ors. v.

State of Rajasthan & Ors.: S.B. Civil Writ Petition

No.21214/2017, decided on 21.11.2017 at Jaipur Bench.

[2024:RJ-JD:23614] (2 of 2) [CW-7812/2022]

2. In view of the aforesaid consensus, the instant writ petition

is also disposed of by joint consent in the same terms as

judgment ibid.

3. All pending application(s), if any, also disposed of.

(ARUN MONGA),J 336-skm/-

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