Deepak Badjatya S/O Prem Chand Jain vs The State Of Rajasthan ...
2024 Latest Caselaw 3980 Raj/2

Rajasthan High Court

Deepak Badjatya S/O Prem Chand Jain vs The State Of Rajasthan ... on 14 May, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:22726]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                                4648/2024

                                   Deepak Badjatya S/o Prem Chand Jain, R/o Plot No.
                                   219-A, Patel Nagar, Mansarover, Jaipur- Metro, At
                                   Present, Enforcement Officer, Employees Provident
                                   Fund Organization, Regional Office, Nidhi Bhawan,
                                   Vidhyut Marg, Jyoti Nagar, Jaipur (At Present
                                   Accused Is Confined In Central Jail Jaipur).
                                                                                             ----Petitioner
                                                                    Versus
                                   The State Of Rajasthan, Through Its PP
                                                                                         ----Respondent

For Petitioner(s) : Mr. Rajendra Singh Tanwar, Adv.

For : Mr. Sanjeev Mehla, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

14/05/2024

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application with

liberty to file afresh after filing of the charge-sheet.

In view of the above, the criminal misc. bail

application is dismissed as withdrawn with liberty as

prayed for.

(UMA SHANKER VYAS),J

YOGESH KUMAR /135

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