Jamshed Qasmi vs State Medicaland And Healthors ...
2024 Latest Caselaw 3950 Raj/2

Rajasthan High Court

Jamshed Qasmi vs State Medicaland And Healthors ... on 13 May, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:22412]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 9300/2013

                                    Jamshed Qasmi Son Of Shri Mirza Nasiruddin Baig, Qasmi
                                    House, Sabzi Mandi, Qafla, Tonk, Rajasthan.
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.       State Of Rajasthan Through Its Principal Secretary,
                                             Department       Of     Medical        And       Health,    Government
                                             Secretariat, Jaipur.
                                    2.       The Director, Medical And Health Services, Swasthya
                                             Bhawan, Jaipur.
                                    3.       Additional Director Administration, Medical And Health
                                             Services, Swasthya Bhawan, Jaipur Raj.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Rakesh Dhawan & Mr. Prashant Saini for Mr. Tanveer Ahamad For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/05/2024

Counsel for the petitioner submits that the petitioner seeks

permission to withdraw the present writ petition.

In view of the prayer made by counsel for the petitioner, the

present writ petition is dismissed as withdrawn.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /276

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