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Mohan Lal S/O Babu Lal vs State Of Rajasthan (2024:Rj-Jp:22409)
2024 Latest Caselaw 3946 Raj/2

Citation : 2024 Latest Caselaw 3946 Raj/2
Judgement Date : 13 May, 2024

Rajasthan High Court

Mohan Lal S/O Babu Lal vs State Of Rajasthan (2024:Rj-Jp:22409) on 13 May, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:22409]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 5594/2019

1.       Mohan Lal S/o Babu Lal, Aged About 33 Years, Presently
         Working As Ldc At Village Panchayat Rihana, Panchayat
         Samiti Bundi R/o Village Matunda Tehsil And Dist. Bundi.
2.       Sarlal Gurjar S/o Kishan Lal, Aged About 30 Years,
         Presently Working As Ldc At Village Panchayat Kalpuriya,
         Panchayat Samiti Bundi R/o Village Bagda Post Lalpura,
         Tehsil And Dist. Bundi, Raj.
3.       Mukesh Kujmar Khateek S/o Kanhaiya Lal, Aged About 29
         Years, Presently Working As Ldc At Village Panchayat
         Anthada, Panchayat Samiti Bundi R/o Village Theekha
         Bada Post ,mangal, Tehsil And Dist. Bundi, Raj.
4.       Banwari La Lgurjar S/o Khana Lal Gurjar, Aged About 32
         Years, Presently Working As Ldc At Village Panchayat
         Silor, Panchayat Samiti Bundi R/o Village Gardda Vaya
         Namana, Tehsil And Dist. Bundi, Raj.
5.       Harpal Bairwa S/o Nathulal Bairwa, Aged About 29 Years,
         Presently Working As Ldc At Village Panchayat Gothda,
         Panchayat Samiti Hindoli R/o Village Sarsod, Post Gothra,
         Tehsil Hindoli District Bundi, Raj.
6.       Dharmraj Meena S/o Laduram Meena, Aged About 44
         Years, Presently Working As Ldc At Village Panchayat
         Tokda, Panchayat Samiti Hindoli R/o Village Padliya Post
         Girorpura, Tehsil Sawar, Dist Ajmer.
7.       Vijay Kumar Meena S/o Shoji Lal Meena, Aged About 39
         Years, Presently Working As Ldc At Village Panchayat
         Roshanda, Panchayat Samiti Hindoli R/o Village Paprala
         Post Pech Ki Bawri, Tehsil And Dist. Bundi, Raj.
8.       Kalu Lal S/o Ram Lal Meena, Aged About 32 Years,
         Presently Working As Ldc At Village Panchayat Bambori,
         Panchayat Samiti Bundi R/o Village Peepliya Post Raithal
         Panchayat Samiti Bundi Tehsil And District Bundi.
                                                                      ----Petitioners
                                     Versus
1.       State Of Rajasthan, Through Its Principal Secretary, Rural
         Development          And        Panchayati            Raj        Department,
         Secretariat, Jaipur.
2.       Secretary Cum Commissioner, Rural Development And
         Panchayati     Raj      Department,            Govt.        Of    Rajasthan,
         Secretariat, Jaipur.
3.       Additional   Commissioner            And      Joint      Secretary,    Rural
         Development And Panchayati Raj Department, Govt. Of
         Rajasthan, Secretariat Jaipur.


                      (Downloaded on 17/05/2024 at 09:38:58 PM)
                                    [2024:RJ-JP:22409]                   (2 of 2)                        [CW-5594/2019]


                                                                                                    ----Respondents

For Petitioner(s) : Mr. Deepak Pareek For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/05/2024

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /38

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