Ajay Kumar Shah vs State Home Department Ors ...
2024 Latest Caselaw 3909 Raj/2

Rajasthan High Court

Ajay Kumar Shah vs State Home Department Ors ... on 10 May, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:22255]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 922/2017

                                    Ajay Kumar Shah S/o Sh. Ramlakhan Shah, aged about 40
                                    years, resident of 2F6, Mahaveer Nagar, Kota District Kota.
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.         The State Of Rajasthan Through Its Principal Secretary,
                                               Department       Of      Home,         State       Secretariat,    Jaipur,
                                               Rajasthan.
                                    2.         The Divisional Commissioner, Kota.
                                    3.         The District Collector, Kota.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Pradeep Bochalya for Mr. Naveen Dhuwan For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

10/05/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/74

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