Rubi Raj S/O Pramod Choudhary vs The State Of Rajasthan ...
2024 Latest Caselaw 3904 Raj/2

Rajasthan High Court

Rubi Raj S/O Pramod Choudhary vs The State Of Rajasthan ... on 10 May, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:22329]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                                 2160/2024

                                   Rubi     Raj      S/o     Pramod         Choudhary,         R/o    49-B,
                                   Khatipura Road, Rawal Ka Bandha, Narayanpuri
                                   Colony, Jaipur (Raj.)
                                                                                              ----Petitioner
                                                                     Versus
                                   The State Of Rajasthan, Through PP
                                                                                          ----Respondent

For Petitioner(s) : Mr. Ved Prakash Sogarwal, Adv.

For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

10/05/2024

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application.

In view of above, the criminal misc. bail

application filed under Section 438 Cr.P.C. is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

YOGESH KUMAR /122

Powered by TCPDF (www.tcpdf.org)