Neelam Kumari D/O Chetan Suman vs The State Of Rajasthan ...
2024 Latest Caselaw 3902 Raj/2

Rajasthan High Court

Neelam Kumari D/O Chetan Suman vs The State Of Rajasthan ... on 10 May, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:22163]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 4568/2024
                                   Neelam Kumari D/o Chetan Suman, Aged About 29 Years, R/o
                                   Village Gurli, Post Gamach, Tehsil Keshoraipatan, District Bundi,
                                   Rajasthan.
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       The State Of Rajasthan, Through Its Secretary, Education
                                            Department,        Govt.        Of       Rajasthan,          Government
                                            Secretariat, Jaipur.
                                   2.       The Director, Primary Education, Rajasthan, Bikaner.
                                   3.       Rajasthan Staff Selection Board, Through Its Secretary,
                                            Agriculture Management Institute Building, Durgapura,
                                            Jaipur, Rajasthan.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Girraj For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/05/2024

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

the stay application and all pending application/s, if any, also

stand dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /54

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