Dr. Manoj Saini S/O Shri Girdhari Lal ... vs State Of Rajasthan (2024:Rj-Jp:22154)
2024 Latest Caselaw 3901 Raj/2

Rajasthan High Court

Dr. Manoj Saini S/O Shri Girdhari Lal ... vs State Of Rajasthan (2024:Rj-Jp:22154) on 10 May, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:22154]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 3679/2024

                                   Dr. Manoj Saini S/o Shri Girdhari Lal Saini, Aged About 34 Years,
                                   R/o F-2/8-A, Near Saini Sadan, Vyas Colony, Shastri Nagar,
                                   Jaipur, Rajasthan.
                                                                                                          ----Petitioner
                                                                        Versus
                                   1.       State Of Rajasthan, Through Its Principal Secretary,
                                            Medical     And        Health     Department,            Government       Of
                                            Rajasthan, Secretariat, Jaipur.
                                   2.       Principle And Controller, S.m.s. Medical College, And
                                            Controller With Hospital, Jaipur (Raj.)
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Sunil Kumar Saini For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/05/2024

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

the stay application and all pending application/s, if any, also

stand dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /54

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