Citation : 2024 Latest Caselaw 3897 Raj/2
Judgement Date : 10 May, 2024
[2024:RJ-JP:22121]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 6795/2021
1. Nand Kishor Sharma S/o Sita Ram Sharma, Aged About
27 Years, R/o Village Swarooppura, Post Hemlyawala,
Tehsil Ramgarh Pachwara, District Dausa, Rajasthan.
2. Mahavir Singh S/o Parhlad Singh, Aged About 27 Years,
R/o Village Vijaypura, Tehsil Dataramgarh, District Sikar,
Rajasthan.
3. Praveen Choudhary S/o Ram Ratan Choudhary, Aged
About 27 Years, R/o Village Khanpura (Bichpuda), Post
Bamor, Tehsil And District Tonk, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Home Secretary,
Secretariat, Rajasthan, Jaipur
2. The Secretary, Department Of Personnel, Government
Secretariat, Jaipur.
3. The Director General Of Police (Recruitment), Police
Headquarter, Rajasthan, Jaipur.
4. The Superintendent Of Police, Baran.
----Respondents
For Petitioner(s) : Mr. Ram Pratap Saini For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
10/05/2024
Counsel for the petitioners seeks permission to withdraw the
present writ petition.
Permission as sought for is allowed.
Accordingly, the present writ petition is dismissed as
withdrawn.
[2024:RJ-JP:22121] (2 of 2) [CW-6795/2021]
Since the main petition has been dismissed as withdrawn,
the stay application and all pending application/s, if any, also
stand dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /38
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