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The Managing Committee vs Shri Shyam Bihari Mishra And Anr ...
2024 Latest Caselaw 3895 Raj/2

Citation : 2024 Latest Caselaw 3895 Raj/2
Judgement Date : 10 May, 2024

Rajasthan High Court

The Managing Committee vs Shri Shyam Bihari Mishra And Anr ... on 10 May, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:22227]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 1046/2017

                                    The Managing Committee, Shri Digamber Jain Senior Secondary
                                    School, Bajaj Road, Sikar Through Its S
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.       Shri Shyam Bihari Mishra, Son Of Late Shri Basudev
                                             Mishra,       Ward         No.        38,        Lal       Singh      Colony,
                                             Radhakrishanpura, Sikar
                                    2.       The        Director/commissioner,               Secondary          Education,
                                             Rajasthan, Bikaner
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Prahlad Singh For Respondent(s) : Mr. D.P. Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/05/2024

Counsel for the petitioner submits that the petitioner seeks

permission to withdraw the present writ petition.

In view of the prayer made by counsel for the petitioner, the

present writ petition is dismissed as withdrawn.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /28

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