Babu Lal Saini And Ors vs State Of Rajasthan And Ors. ...
2024 Latest Caselaw 3890 Raj/2

Rajasthan High Court

Babu Lal Saini And Ors vs State Of Rajasthan And Ors. ... on 10 May, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:22254]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 4409/2014

                                    1.         Babu Lal Saini S/o Shri Mool Chand Saini
                                    2.         Banwari Lal Gurjar S/o Shri Malaram Gurjar
                                    3.         Shri Ram Saini S/o Shri Banwari Lal Saini
                                    4.         Banwari Lal Saini S/o Shri Narayan Ram Saini
                                    5.         Bhaguta Ram Saini S/o Shri Surja Ram Saini
                                    6.         Mool Chand Saini S/o Shri Mange Lal Saini
                                    7.         Babulal Saini S/o Shri Rameshwar Lal Saini
                                    8.         Mahipal Gurjar S/o Shri Malaram Gurjar
                                    9.         Rajesh Kumar Saini S/o Shri Mool Chand Saini
                                    10.        Mahipal Meena S/o Shri Laxmi Narayan Meena
                                    11.        Banshidhar Saini S/o Shri Jhuntha Ram Saini
                                               All are residents Village Kankriya, Via Ponkh, Tehsil
                                               Khetri, District Jhunjhunuraj.
                                                                                                        ----Petitioners
                                                                          Versus
                                    1.         The State Of Rajasthan Through The District Collector,
                                               Jhunjhunu
                                    2.         Sub Divisional Magistrate, Khetri, District Jhunjhunu
                                    3.         The Tehsildar       Land     Record,        Tehsil     Khetri,   District
                                               Jhunjhunu
                                    4.         Executive   Engineer     Construction,                 Public     Works
                                               Department, Khetri District Jhunjhunu
                                    5.         Sarpanch, Gram Panchayat Kankriya, Via Ponkh, Tehsil
                                               Khetri, District Jhunjhunu
                                                                                                      ----Respondents


                                   For Petitioner(s)           :     None present
                                   For Respondent(s)           :     None present


                                       HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
                                                     Judgment / Order
                                   10/05/2024

                                          None for the petitioners.

In view thereof, this civil writ petition is dismissed for non-

prosecution. Pending application(s), if any, also stands disposed

of.

(MAHENDAR KUMAR GOYAL),J Manish/71

Powered by TCPDF (www.tcpdf.org)