M.D.S.University And Ors vs Abhishek Rajoriya And Ors. ...
2024 Latest Caselaw 3889 Raj/2

Rajasthan High Court

M.D.S.University And Ors vs Abhishek Rajoriya And Ors. ... on 10 May, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:22253]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 17765/2013

                                    1. Meharishi Dayanand Saraswati University, Ajmer
                                    2. Controller Examination, Meharishi Dayanand                      Saraswati
                                    University, Ajmer
                                    Both are represented through Registrar
                                                                                       ----Defendants-Petitioners
                                                                        Versus
                                    1. Abhishek Rajoriya S/o Shri Subhaschandra Rajoriya, aged
                                    about 29 years, R/o Rajoriya Bhawan, 38/20, Nala Bazar, Ajmer
                                                                                  Plaintiff-Respondent

2. Govt. Law College, Ajmer through its Principal

3. District Collector, Ajmer

4. Additional District and Session Judge No.5, Ajmer

----Profroma Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Rajesh Kapoor

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

10/05/2024

This writ petition under Article 227 of the Constitution of

India arises out of an interim order passed in temporary injunction

application filed by the respondent No.1/plaintiff.

Learned counsel for the plaintiff submits that the suit itself

stands dismissed on 10.01.2019.

In view thereof, this civil writ petition is dismissed as

infructuous. Pending application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/69

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