Ramnaresh Singh vs State Home Departmentors ...
2024 Latest Caselaw 3689 Raj/2

Rajasthan High Court

Ramnaresh Singh vs State Home Departmentors ... on 9 May, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:22074]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 10037/2016

                                   Ramnaresh Singh S/o Shri Nathu Singh, aged about 64 years,
                                   R/o Village Hardoli Tehsil And District Kanpur U.p.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       State        Of      Rajasthan          Through         Principal    Secretary,
                                            Department Of Home, Secretariat, Jaipur.
                                   2.       The Commandant 7Th Battalion, Rac, Bharatpur.
                                   3.       The       Director       Of     Pension        And      Pensioners      Welfare,
                                            Rajasthan, Jyoti Nagar, Jaipur.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. M.F. Baig For Respondent(s) : Mr. Pradeep Kalwania, GC with Mr. Subhash Chand Mishra, R.P.S. (Deputy Commandant 7th RAC) Bharatpur.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/05/2024

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all pending

application/s, if any, also stand dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /164

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