Devendra Pareek S/O Shri Rajendra ... vs State Of Rajasthan Through Principal ...
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Rajasthan High Court

Devendra Pareek S/O Shri Rajendra ... vs State Of Rajasthan Through Principal ... on 8 May, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:21751]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 20834/2018

1.       Devendra Pareek S/o Shri Rajendra Prasad Pareek, Aged
         About 27 Years, R/o 14, Govind Nagar, Jodla Harmara,
         District Jaipur (Raj.)
2.       Mukesh Kumar Pradhan S/o Shri Surya Narayan Pradhan,
         Aged About 41 Years, R/o Dilli Walon Ki Haveli, P.o.
         Phulera, District Jaipur (Raj.)
3.       Rakesh Prajapat S/o Shri Badrinarayan, Aged About 30
         Years, R/o 201, Bada Bas, Vill Rasisar, Teh. Nokha,
         District Bikaner (Raj.)
4.       Sanjay Kumar Sharma S/o Shri Kaila Prasad Sharma,
         Aged About 31 Years, R/o Teen Bad Pnb Ki Gali,
         Parshuram Colony, Arhela Bhawan (Mandrayal Vale),
         District Karauli (Raj.)
5.       Lokesh Kumar Sharma S/o Shri Vishnu Prasad Sharma,
         Aged About 38 Years, R/o Bhardwaj Bhawan Karauli, Vill.
         Mandrayal, District Karauli (Raj.)-322251
6.       Rohit Desai S/o Shri Ramakant Desai, Aged About 39
         Years, R/o Desai Society Sadar Bazar, Sagwara District
         Dungarpur (Raj.)-314025
                                                                     ----Petitioners
                                    Versus
1.       State Of Rajasthan Through Principal Secretary, Medical
         And Health Services, Govt. Secretariat, Jaipur
2.       The Director, Medical And Health Service, Swasthya
         Bhawan, Tilak Marg, C-Scheme, Jaipur.
3.       The Addl. Director (Admn.), Medical And Health Services,
         Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
4.       Rajasthan    Subordinate          Ministerial           Service   Selection
         Board, (Rajasthan Staff Selection Board) Through Its
         Secretary, Rajasthan Agriculture Management Institute
         Campus, Durgapura, Jaipur (Raj.)
5.       Superintendent, Sms Hospital, Jaipur.
6.       The Chief Medical And Health Officer, Jaipur-I, Jaipur.
7.       The Chief Medical And Health Officer, Jaipur-Ii, Jaipur.
8.       The Chief Medical And Health Officer, Bikaner.


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                                    [2024:RJ-JP:21751]                   (2 of 2)                         [CW-20834/2018]


                                   9.       The Chief Medical And Health Officer, Karauli.
                                   10.      Principal Medical Officer, Karauli.
                                   11.      Principal Medical Officer, Pandit Deen Dayal Upadhyay
                                            Government Hospital, Sagwara, District Dungarpur.
                                   12.      The Chief Medical And Health Officer, Dungarpur.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Zaid Ul Haq Mr. Rakesh Dhawan For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/05/2024

Counsel appearing for the petitioners submits that the

petitioners seek permission of the Court to withdraw the present

writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

the stay application and all pending application/s, if any, also

stand dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /126

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