Bimala D/O Shri Tulsi Ram vs The State Of Rajasthan ...
2024 Latest Caselaw 3609 Raj/2

Rajasthan High Court

Bimala D/O Shri Tulsi Ram vs The State Of Rajasthan ... on 7 May, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:21570]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 1576/2020

                                    Bimala D/o Shri Tulsi Ram, Aged About 36 Years, R/o Village
                                    Kidhwana, Tehsil Surajgarh, District Jhunjhunu (Rajasthan)
                                                                                                              ----Petitioner
                                                                              Versus
                                    1.       The State Of Rajasthan, Through Director, Medical Health
                                             And      Family        Welfare         Department,            Government    Of
                                             Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur
                                    2.       The Additional Director (Administration), Medical And
                                             Health Services, Swasthya Bhawan, Tilak Marg, Jaipur
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Sandeep Garssa For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/05/2024

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /420

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