Azhar Mohammad S/O Shri Rashid Mohammad vs State Of Rajasthan (2024:Rj-Jp:20891)
2024 Latest Caselaw 3535 Raj/2

Rajasthan High Court

Azhar Mohammad S/O Shri Rashid Mohammad vs State Of Rajasthan (2024:Rj-Jp:20891) on 3 May, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:20891]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                               2343/2024

                                   Azhar Mohammad S/o Shri Rashid Mohammad,
                                   Aged About 49 Years, R/o Gali No. 02, Islampura,
                                   Jaura, Police Station Jaura, District Morena (M.p.).
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Anil Jain, Adv. For : Mr. Babu Lal Nasuna, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

03/05/2024

Learned counsel for the petitioner submits that

this criminal misc. bail application has become

infructuous.

In view of above, the criminal misc. bail

application filed under Section 438 Cr.P.C. is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /160

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