Ms. Maya D/O Keshu Ram vs The State Of Rajasthan ...
2024 Latest Caselaw 3528 Raj/2

Rajasthan High Court

Ms. Maya D/O Keshu Ram vs The State Of Rajasthan ... on 3 May, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:20914]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 11535/2020

Ms. Maya D/o Keshu Ram, Aged About 25 Years, R/o Vpo
Deeplana, Tehsil Nohar, District Hanumangarh, Rajasthan.
                                                                        ----Petitioner
                                        Versus
1.       The State Of Rajasthan, Through The Secretary Medical
         And    Health      Department,           Government          Of   Rajasthan,
         Jaipur.
2.       The Director, Medical And Health Services, Rajasthan,
         Jaipur.
3.       The Additional Director (Administration), Medical And
         Family Welfare Department, Rajasthan, Jaipur.
4.       The Chief Medical And Health Officer, Jaipur.
5.       The Medical Officer In-Charge, Urban Primary Health
         Centre, Goverdhan Nagar, Tonk Road, Jaipur.
6.       The     State      Director,        Lords       Education      And    Health
         Society/wish, Regd. Office 5-C, Hansalaya Building, 15
         Barakhamba Road, New Delhi-110001, Jaipur Office, 301-
         302,      3Rd    Floor,     Kailash       Tower,      Tonk   Road,    Jaipur,
         Rajasthan.
                                                                     ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini Mr. Aamir Khan Mr. Giriraj Rajoria For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/05/2024

Counsel for the petitioner submits that the petitioner seeks

permission to withdraw the present writ petition.

In view of the prayer made by counsel for the petitioner, the

present writ petition is dismissed as withdrawn.

[2024:RJ-JP:20914] (2 of 2) [CW-11535/2020]

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /354

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