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Smt. Mamta Jain W/O Shri Trilok Jain D/O ... vs State Of Rajasthan (2024:Rj-Jp:20899)
2024 Latest Caselaw 3511 Raj/2

Citation : 2024 Latest Caselaw 3511 Raj/2
Judgement Date : 3 May, 2024

Rajasthan High Court

Smt. Mamta Jain W/O Shri Trilok Jain D/O ... vs State Of Rajasthan (2024:Rj-Jp:20899) on 3 May, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2024:RJ-JP:20899]

 HIGH COURT OF JUDICATURE FOR RAJASTHAN
             BENCH AT JAIPUR

 S.B. Criminal Miscellaneous (Petition) No. 3888/2022

Smt. Mamta Jain W/o Shri Trilok Jain D/o Late Shri
Mahaveer Prasad Jain, R/o Opposite Chandan Saree
Centre, Gangauri Bazar, Newai, District Tonk (Raj.)-
304021 Other Address - 1. C/o Chandan Saree
Centre, Gangauri Bazar, Newai, District Tonk (Raj.)-
304021, 2. Om Prakash Ki Gali, Bada Takhta, Tonk,
District Tonk (Raj.) 304001.
                                                          ----Petitioner
                                 Versus
1.      State Of Rajasthan, Through Public Prosecutor.

2. Vikram Jain S/o Late Shri Nathu Lal Ji Jain, Aged About 52 Years, R/o Plot No. B-18, Krishna Nagar First, Gandhi Nagar Mode, Tonk Road, Jaipur.

----Respondents

For Petitioner(s) : Mr. Manoj Kumar Bhardwaj, Adv.

For                      :    Mr. Babulal Nasuna, PP
Respondent(s)                 Mr. Dinesh Kala, Adv.



HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/05/2024

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[2024:RJ-JP:20899] (2 of 2) [CRLMP-3888/2022]

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(UMA SHANKER VYAS),J

Mittal /3

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