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Ashok S/O Teekam Singh vs State Of Rajasthan (2024:Rj-Jp:20960)
2024 Latest Caselaw 3509 Raj/2

Citation : 2024 Latest Caselaw 3509 Raj/2
Judgement Date : 3 May, 2024

Rajasthan High Court

Ashok S/O Teekam Singh vs State Of Rajasthan (2024:Rj-Jp:20960) on 3 May, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2024:RJ-JP:20960]

 HIGH COURT OF JUDICATURE FOR RAJASTHAN
             BENCH AT JAIPUR

     S.B. Criminal Miscellaneous Bail Application No.
                             5247/2024

1.      Ashok S/o Teekam Singh, Aged About 58 Years,
        R/o Village Inchapura, Police Station Maniya,
        District Dholpur (Presently Confined In District
        Jail, Dholpur Rajasthan).
2.      Ramsevak S/o Teekam Singh, Aged About 48
        Years, R/o Village Inchapura, Police Station
        Maniya, District Dholpur (Presently Confined In
        District Jail, Dholpur Rajasthan).
                                                           ----Petitioners
                                 Versus
State Of Rajasthan, Through Pp
                                                          ----Respondent

For Petitioner(s) : Mr. Dheeraj Singhal, Adv.

For                      :    Mr. Babulal Nasuna,PP
Respondent(s)                 Mr. Dushyant Jain, Adv.
                              Mr. Udit Sapra, Adv.



     HON'BLE MR. JUSTICE UMA SHANKER VYAS

                       Judgment / Order

03/05/2024

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[2024:RJ-JP:20960] (2 of 3) [CRLMB-5247/2024]

fo}ku vf/koDrk izkFkhZ&vfHk;qDrx.k us rdZ fn;k fd izdj.k esa vuqla/kku iw.kZ gksdj vkjksi i= is'k gks pqdk gS] vfHk;qDrx.k funksZ"k gSa] izFke lwpuk fjiksVZesa izk.k?kkrd pksV fot;iky }kjk igqapkus dk vkjksi gS] ysfdu dkykUrj esa vkgr yodq'k }kjk feF;k vk/kkj ij ;g pksV vfHk;qDr v'kksd }kjk dkfjr fd;s tkus dk dFku fd;k gS] izFke lwpuk fjiksVZ rFkk /kkjk 161 n.M izfdz;k lafgrk ds dFkuksa esa fojks/kkHkkl gS] vfHk;qDrx.k fnukad 03-04-2023 ls vfHkj{kk esa gS] fopkj.k esa le; yxsxk] blfy, izkFkhZ&vfHk;qDrx.k dks tekur dk ykHk fn;s tkus dk fuosnu fd;kA fo}ku yksd vfHk;kstd rFkk vf/koDrk ifjoknh us vijk/k dh xaHkhjrk dks ns[krs gq, ;g tekur vkosnu [kkfjt fd;s tkus dh izkFkZuk dhA nksuksa i{kksa dh cgl ds lanHkZ esa vfHkys[k ij miyC/k lkexzh dk voyksdu fd;kA ;|fi v'kksd rFkk jkelsod ds fo:) dze'k% vkB o rhu vkijkf/kd izdj.k iwoZ ls ntZ gksuk crk;k gS] vfHk;qDr jkelsod ds fo:) lHkh ekeys rqPN izd`fr ds gSa] tcfd vfHk;qDr v'kksd ds fo:) /kkjk 307 Hkk-na-la- dk ,d izdj.k ntZ gS ftlesa mldk nks"keqDr gksuk crk;k gSA mDr lHkh vkijkf/kd izdj.k de ls de 13&14 o"kZ iqjkus gSaA vr% izdj.k ds rF;ksa] ifjfLFkfr;ksa] izLrqr rdksaZ ,oa izkFkhZ&vfHk;qDr dh vfHkj{kk vof/k dks n`f"Vxr j[krs gq, izdj.k ds xq.k&nks"kksa ij fVIi.kh fd;s fcuk izkFkhZ&vfHk;qDrx.k dks tekur dk ykHk fn;k tkuk mfpr izrhr gksrk gSA

[2024:RJ-JP:20960] (3 of 3) [CRLMB-5247/2024]

ifj.kker% izkFkhZ&vfHk;qDr 1- v'kksd iq= Vhdeflag rFkk 2- jkelsod iq= Vhdeflag dh vksj ls izLrqr ;g tekur izkFkZuk i= Lohdkj dj vkns'k fn;k tkrk gS fd izkFkhZx.k bl ekeys esa fo}ku fopkj.k U;k;ky; ds larks"kizn] muds U;k;ky; ;k varfjrh U;k;ky; esa fu;r frfFk;ksa ij ,oa tc Hkh mUgsa cqyk;k tk,] mifLFkfr gsrq izR;sd }kjk ,d yk[k :i;s dk cU/k&i= rFkk ipkl&ipkl gtkj :i;s dh nks lqn`< izfrHkwfr;ka izLrqr dj izekf.kr djkosa rks gLrxr izdj.k esa mUgsa tekur ij fjgk dj fn;k tk,A

(UMA SHANKER VYAS),J

Mittal /16

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