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Sourav Meena S/O Shri Rewadmal vs State Of Rajasthan (2024:Rj-Jp:20927)
2024 Latest Caselaw 3504 Raj/2

Citation : 2024 Latest Caselaw 3504 Raj/2
Judgement Date : 3 May, 2024

Rajasthan High Court

Sourav Meena S/O Shri Rewadmal vs State Of Rajasthan (2024:Rj-Jp:20927) on 3 May, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2024:RJ-JP:20927]

   HIGH COURT OF JUDICATURE FOR RAJASTHAN
               BENCH AT JAIPUR

   S.B. Criminal 2nd Miscellaneous Bail Application No.
                              3680/2024
Sourav Meena S/o Shri Rewadmal, Aged About 21
Years, R/o Dhani Nai Kothi, Near Kanakpura Railway
Station, Police Station, Kardhani, Jaipur West, Jaipur.
(At Present In Confined At Central Jail Jaipur).
                                                             ----Petitioner
                                  Versus
State Of Rajasthan, Through Pp
                                                           ----Respondent

For Petitioner(s) : Mr. Govind Gupta, Adv. For Respondent(s) : Mr. Babulal Nasuna, PP

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

03/05/2024

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[2024:RJ-JP:20927] (2 of 2) [CRLMB-3680/2024]

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(UMA SHANKER VYAS),J

Mittal /7

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