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Murarilal S/O Ramprasad vs State Of Rajasthan (2024:Rj-Jp:21067)
2024 Latest Caselaw 3503 Raj/2

Citation : 2024 Latest Caselaw 3503 Raj/2
Judgement Date : 3 May, 2024

Rajasthan High Court

Murarilal S/O Ramprasad vs State Of Rajasthan (2024:Rj-Jp:21067) on 3 May, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2024:RJ-JP:21067]

 HIGH COURT OF JUDICATURE FOR RAJASTHAN
             BENCH AT JAIPUR

         S.B. Criminal Appeal (Sb) No. 792/2024

1.      Murarilal S/o Ramprasad, Aged About 48 Years,
        R/o Dhankar Mohalla, Kajaliya, Police Station
        Chhipabarod, District Baran (Raj) (Presently
        Confined In District Jail Baran)
2.      Laturlal S/o Madanlal, Aged About 63 Years, R/o
        Dhankar       Mohalla,         Kajaliya,          Police   Station
        Chhipabarod, District Baran (Raj) (Presently
        Confined In District Jail Baran)
3.      Kaushal Kishore @ Kailash S/o Rampratap,
        Aged About 63 Years, R/o Dholam Presently
        Residing At Nayapura Kajaliya Police Station
        Chhipabarod         District     Baran       (Raj)     (Presently
        Confined In District Jail Baran)
4.      Pushkar Dayal @ Pushya S/o Durgalal, Aged
        About 39 Years, R/o Kajaliya Police Station
        Chhipabarod, District Baran (Raj) (Presently
        Confined In District Jail Baran)
5.      Girraj S/o Ramgopal, Aged About 48 Years, R/o
        Kajaliya Police Station Chhipabarod, District
        Baran (Raj) (Presently Confined In District Jail
        Baran)
6.      Ashok Kumar Nagar S/o Ramcharan, Aged
        About 37 Years, R/o Kajaliya Police Station
        Chhipabarod, District Baran (Raj) (Presently
        Confined In District Jail Baran)
7.      Bharatraj S/o Harivallabh, Aged About 29 Years,
        R/o Kajaliya Police Station Chhipabarod, District
        Baran (Raj) (Presently Confined In District Jail
        Baran)
8.      Nandkishore S/o Ramcharan, Aged About 38
        Years, R/o Kajaliya, Police Station Chhipabarod,
        District Baran (Raj) (Presently Confined In
        District Jail Baran)




              (Downloaded on 06/05/2024 at 08:43:12 PM)
 [2024:RJ-JP:21067]               (2 of 4)                 [CRLAS-792/2024]


                                                          ----Appellants
                                 Versus
1.      State Of Rajasthan, Through The P.p
2.      Smt. Lad Bai W/o Ghanshyam Bheel, Aged
        About 40 Years, R/o Dhankar Mohalla, Kajaliya,
        Police Station Chhipabarod, District Baran (Raj)
                                                      ----Respondents

For Appellant(s) : Mr. Vijay Singh Yadav, Adv.

For                      :    Mr. Yashwant Kankhedia, PP
Respondent(s)



     HON'BLE MR. JUSTICE UMA SHANKER VYAS

                       Judgment / Order

03/05/2024

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[2024:RJ-JP:21067] (3 of 4) [CRLAS-792/2024]

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[2024:RJ-JP:21067] (4 of 4) [CRLAS-792/2024]

vihykFkhZ&vfHk;qDrx.k bl ekeys esa fo}ku fopkj.k U;k;ky; ds larks"kizn] muds U;k;ky; ;k varfjrh U;k;ky; esa fu;r frfFk;ksa ij ,oa tc Hkh mUgaas cqyk;k tk,] mifLFkfr gsrq izR;sd }kjk ,d yk[k :i;s dk cU/k&i= ,oa ipkl&ipkl gtkj :i;s dh nks lqn`< izfrHkwfr;kWa izLrqr dj izekf.kr djok;sa rks gLrxr izdj.k esa mUgsa tekur ij fjgk dj fn;k tk,A

(UMA SHANKER VYAS),J

Mittal /168

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