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Kamal Kishor @ Lala S/O Kaduram @ Kaluram vs State Of Rajasthan (2024:Rj-Jp:20949)
2024 Latest Caselaw 3496 Raj/2

Citation : 2024 Latest Caselaw 3496 Raj/2
Judgement Date : 3 May, 2024

Rajasthan High Court

Kamal Kishor @ Lala S/O Kaduram @ Kaluram vs State Of Rajasthan (2024:Rj-Jp:20949) on 3 May, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2024:RJ-JP:20949]

 HIGH COURT OF JUDICATURE FOR RAJASTHAN
             BENCH AT JAIPUR

  S.B. Criminal 2nd Miscellaneous Bail Application No.
                             5205/2024
Kamal Kishor @ Lala S/o Kaduram @ Kaluram, Aged
About 24 Years, R/o Kodia Police Thana Shri Mahaveer
Ji District Karauli Rajasthan. (At Present Confined At
District Jail Karauli).
                                                            ----Petitioner
                                 Versus
State Of Rajasthan, Through Pp
                                                          ----Respondent

For Petitioner(s) : Mr. Ritesh Kumawat, Adv.

For                      :    Mr. Babulal Nasuna, PP
Respondent(s)                 Mr. Rajneesh Gupta, Adv.


HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

03/05/2024

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[2024:RJ-JP:20949] (2 of 2) [CRLMB-5205/2024]

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(UMA SHANKER VYAS),J Mittal /13

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