Smt Kamlesh Devi vs Integral Coop Urban Bank Ltdandanr ...
2024 Latest Caselaw 3449 Raj/2

Rajasthan High Court

Smt Kamlesh Devi vs Integral Coop Urban Bank Ltdandanr ... on 2 May, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:20720]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 6295/2016

                                    Smt Kamlesh Devi W/o Shri Ramesh Chand Tamoli, age about 56
                                    years, R/o E-238, Vaishali Nagar, Jaipur (Raj.).
                                                                                                      ----Petitioner
                                                                       Versus
                                    1. Integral Cooperative Urban Bank Ltd. Through its Chief
                                    Managing Director, Nand Bhawan. Opp. ESI Hospital, Char
                                    Number Dispensary, Sodala, Jaipur
                                    2. The Branch Manager, Integral Cooperative Urban Bank Ltd.
                                    Branch, Khatipura Road, Jhotwara, Jaipur
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Pradeep Bochalya for Mr. Naveen Dhuwan For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

02/05/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/93

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