Jaiprakash Sigar S/O Shri Ghasi Ram ... vs The State Of Rajasthan ...
2024 Latest Caselaw 3432 Raj/2

Rajasthan High Court

Jaiprakash Sigar S/O Shri Ghasi Ram ... vs The State Of Rajasthan ... on 2 May, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:20863]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 20504/2018

                                   Jaiprakash Sigar S/o Shri Ghasi Ram Sigar, Aged About 29 Years,
                                   R/o Village And Post Barwasi, Tehsil Nawalgarh, Distt- Jhunjhunu
                                   (Raj.)
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       The State Of Rajasthan, Through Secretary, Department
                                            Of Rural Development And Panchayati Raj, Government
                                            Of Rajasthan, Secretariat, Jaipur
                                   2.       Director, Primary Education, Government Of Rajasthan,
                                            Bikaner (Raj.)
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Bharat Saini, AGC

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/05/2024

No one has put in appearance on behalf of the petitioner

even in the second round.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all pending application/s, if any, also stand dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /276

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