Rajeev Choudhary vs State Medical And Healthors ...
2024 Latest Caselaw 3430 Raj/2

Rajasthan High Court

Rajeev Choudhary vs State Medical And Healthors ... on 2 May, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:20710]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 891/2015

                                    Rajeev Choudhary S/o Sh. Kuldeep Singh, Sunar Gali, Bayana,
                                    Tehsil Bayana, Distt. Bharatpur.
                                                                                                            ----Petitioner
                                                                           Versus
                                    1.       State Of Rajasthan Through The Principal Secretary,
                                             Department Of Medical And Health, Government Of,
                                             Government Secretariat, Jaipur
                                    2.       Chief Medical           And    Health       Officer,       Bharatpur,   Distt.
                                             Bharatpur.
                                    3.       Sub Divisional Officer-Cum-President Rajasthan Medicare
                                             Relief Society, Bayana, Distt. Bharatpur
                                    4.       Senior Medical Officer-In-Charge,                      Community        Health
                                             Centre, Bayana, Distt. Bharatpur
                                                                                                         ----Respondents


                                   For Petitioner(s)             :     None present
                                   For Respondent(s)             :



                                              HON'BLE MR. JUSTICE GANESH RAM MEENA

                                                                 Judgment / Order

                                   02/05/2024

                                         No one has put in appearance on behalf of the petitioner

                                   even in the second round. Earlier on 23.04.2024, when the case

                                   was listed before the Court, no one appeared for the petitioner.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /25

Powered by TCPDF (www.tcpdf.org)