Citation : 2024 Latest Caselaw 3429 Raj/2
Judgement Date : 2 May, 2024
[2024:RJ-JP:20835]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
3440/2024
Yakub S/o Subrati, Aged About 23 Years, R/o Village
Piplai, Police Station Bamanwas, District Sawai
Madhopur (At Present Accused Petitioner Is Confined
In Sub Jail Sambharlake, Jaipur).
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
Connected With S.B. Criminal Miscellaneous Bail Application No.
Kaushal S/o Mukesh, Aged About 19 Years, R/o Village Khedi, Mereda, Police Station Todabheem, District Karauli, At Present Tenant Cbi Fatak, Jaipur (At Present In District Jail, Dausa).
----Petitioner Versus The State Of Rajasthan, Through Pp
----Respondent S.B. Criminal Miscellaneous Bail Application No.
Gaurav S/o Udaysingh, Aged About 23 Years, R/o Gram Todabhimpura, Police Thana Todabhim, District Karauli (Raj.) (Presently Confined In Distt. Jail Dausa).
----Petitioner Versus State Of Rajasthan, Through Pp
----Respondent
[2024:RJ-JP:20835] (2 of 4) [CRLMB-3440/2024]
S.B. Criminal Miscellaneous Bail Application No.
Shubham S/o Rajendra, Aged About 25 Years, R/o Plot No. 171/49, Sector No. 17, Pratap Nagar, Jaipur. (At Present In Special Jail, Shyalabas, Dausa).
----Petitioner Versus State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Girish Khandelwal, Adv.
Mr. Surendra Singh Sunda, Adv.
Mr. Ashvin Garg, Adv.
Mr. Nonit Hatila, Adv.
Mr. Arun Kumar Sharma, Adv.
For Respondent(s) : Mr. Yashwant Kankhedia, PP
HON'BLE MR. JUSTICE UMA SHANKER VYAS
Judgment / Order
02/05/2024
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[2024:RJ-JP:20835] (3 of 4) [CRLMB-3440/2024]
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[2024:RJ-JP:20835] (4 of 4) [CRLMB-3440/2024]
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Murari Lal Sharma /179-180-181-183
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