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Gaurav S/O Udaysingh vs State Of Rajasthan (2024:Rj-Jp:20835)
2024 Latest Caselaw 3428 Raj/2

Citation : 2024 Latest Caselaw 3428 Raj/2
Judgement Date : 2 May, 2024

Rajasthan High Court

Gaurav S/O Udaysingh vs State Of Rajasthan (2024:Rj-Jp:20835) on 2 May, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2024:RJ-JP:20835]

 HIGH COURT OF JUDICATURE FOR RAJASTHAN
             BENCH AT JAIPUR

     S.B. Criminal Miscellaneous Bail Application No.
                             3440/2024

Yakub S/o Subrati, Aged About 23 Years, R/o Village
Piplai,   Police     Station       Bamanwas,              District   Sawai
Madhopur (At Present Accused Petitioner Is Confined
In Sub Jail Sambharlake, Jaipur).
                                                            ----Petitioner
                                 Versus
State Of Rajasthan, Through Pp
                                                          ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No.

Kaushal S/o Mukesh, Aged About 19 Years, R/o Village Khedi, Mereda, Police Station Todabheem, District Karauli, At Present Tenant Cbi Fatak, Jaipur (At Present In District Jail, Dausa).

----Petitioner Versus The State Of Rajasthan, Through Pp

----Respondent S.B. Criminal Miscellaneous Bail Application No.

Gaurav S/o Udaysingh, Aged About 23 Years, R/o Gram Todabhimpura, Police Thana Todabhim, District Karauli (Raj.) (Presently Confined In Distt. Jail Dausa).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

[2024:RJ-JP:20835] (2 of 4) [CRLMB-3440/2024]

S.B. Criminal Miscellaneous Bail Application No.

Shubham S/o Rajendra, Aged About 25 Years, R/o Plot No. 171/49, Sector No. 17, Pratap Nagar, Jaipur. (At Present In Special Jail, Shyalabas, Dausa).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Girish Khandelwal, Adv.

Mr. Surendra Singh Sunda, Adv.

Mr. Ashvin Garg, Adv.

Mr. Nonit Hatila, Adv.

Mr. Arun Kumar Sharma, Adv.

For Respondent(s) : Mr. Yashwant Kankhedia, PP

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

02/05/2024

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[2024:RJ-JP:20835] (3 of 4) [CRLMB-3440/2024]

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[2024:RJ-JP:20835] (4 of 4) [CRLMB-3440/2024]

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Murari Lal Sharma /179-180-181-183

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