Citation : 2024 Latest Caselaw 3412 Raj/2
Judgement Date : 2 May, 2024
[2024:RJ-JP:20855]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 20755/2019
Nandkishore Son Of Late Shri Ramnarain, Aged About 50 Years,
Resident Of Village Punana, Tehsil Amer, District Jaipur.
----Petitioner
Versus
1. Chhitar Son Of Ramnarain,
2. Surendra Sharma Son Of Ramswaroop,
3. Lalita Daughter Of Ramswaroop,
4. Kaushalya Wife Of Santosh Kumar Daughter Of
Ramnarain,
5. Mahendra Sharma Son Of Shri Ramswaroop,
6. Smt. Nathi Wife Of Shri Ramchandra Daughter Of Shri
Ramnarain,
7. Dhapa Devi Wife Of Roopnarain,
8. Umrav Devi Daughter Of Roopnarain,
9. Geeta Devi Daughter Of Roopnarain,
10. Kailash Son Of Roopnarain,
11. Ramswaroop Son Of Roopnarain,
12. Mahaveer Son Of Roopnarain,
13. Shyam Sunder Son Of Roopnarain,
14. Sahdev Son Of Roopnarain,
15. Sarju Devi Wife Of Ramchandra, Daughter Of Ruda
16. Shanti Daughter Of Late Ruda, Wife Of Radheshyam,
17. Gopal @ Ramgopal S/o Late Shri Raghunath,
18. Mu. Laxma Daughter Of Late Shri Raghunath,
19. Mu. Ghisi Daughter Of Late Shri Raghunath,
20. Mu. Narayani Wife Of Late Shri Raghunath,
21. Mu. Mangali Wife Of Late Shri Ramsahay Son Of
Raghunath,
22. Ramniwas Son Of Late Shri Ramsahay Son Of Raghunath,
23. Suresh Son Of Shri Ramsahay Son Of Raghunath,
24. Kana Son Of Shri Ramsahay Son Of Raghunath,
25. Babu Son Of Shri Ramsahay Son Of Raghunath,
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[2024:RJ-JP:20855] (2 of 2) [CW-20755/2019]
26. Mohani Daughter Of Ramsahay Son Of Raghunath,
27. Lali Daughter Of Ramsahay Son Of Raghunath,
28. Mu. Durga Wife Of Late Ramsahay Son Of Raghunath,
29. Shrawan Son Of Ramsahay Son Of Raghunath,
30. Madan Son Of Bhuraram,
31. Chothu Son Of Bhuraram,
All residents of Bagwada Tehsil, Amer District Jaipur
32. Ruda Son Of Dhannaram,
33. Gopal Son Of Dhannaram,
All R/o Village Punana, Tehsil and District Jaipur
34. Smt. Chhoti Devi Wife Of Shri Bhagiragh Daka, Resident
Of Village Gauri Ka Bas, Tehsil Chomu, District Jaipur.
35. State Of Rajasthan, Through Tehsildar, Tehsil Amer, Distt.
Jaipur.
----Non-Petitioners
For Petitioner(s) : Mr. Ranvijay Singh for
Ms. Pallavi Mehta
For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
02/05/2024
Learned counsel for the petitioner submits that this civil writ
petition is rendered infructuous.
The civil writ petition is dismissed accordingly. Pending
application(s), if any, also stands disposed of.
(MAHENDAR KUMAR GOYAL),J
Manish/63
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