Chhamanprakash S/O Late Shri ... vs State Of Rajasthan (2024:Rj-Jp:20427)
2024 Latest Caselaw 3391 Raj/2

Rajasthan High Court

Chhamanprakash S/O Late Shri ... vs State Of Rajasthan (2024:Rj-Jp:20427) on 1 May, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:20427]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                                4752/2024

                                   Chhamanprakash S/o Late Shri Ramswaroop, Aged
                                   About 33 Years, R/o Village And Post Shrinagar,
                                   Tehsil Roopbas, District Bharatpur. At Present R/o
                                   D-417, Suryanagar, Alwar (Rajasthan). (Presently
                                   Accused Confined In Central Jail Alwar).
                                                                                             ----Petitioner
                                                                    Versus
                                   State Of Rajasthan, Through PP
                                                                                         ----Respondent

For Petitioner(s) : Mr. Kapil Gupta, Adv. For : Mr. Babu Lal Nasuna, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

01/05/2024

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application with

liberty to file afresh after filing of the charge-sheet.

In view of the above, the criminal misc. bail

application is dismissed as withdrawn with liberty as

prayed for.

(UMA SHANKER VYAS),J

YOGESH KUMAR /89

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