Sonu Regar D/O Ramesh Regar W/O Bhanaj ... vs State Of Rajasthan (2024:Rj-Jp:20450)
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Rajasthan High Court

Sonu Regar D/O Ramesh Regar W/O Bhanaj ... vs State Of Rajasthan (2024:Rj-Jp:20450) on 1 May, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:20450]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 19294/2023

1.       Sonu Regar D/o Ramesh Regar W/o Bhanaj Lal Verma,
         Aged About 27 Years, R/o Kumbha Nagar, Chhatrapura
         Bundi (Raj.)
2.       Hanuman Prasad Regar S/o Sitaram Regar, Aged About
         34 Years, R/o Ward No.3, Stc Diet Roard, Near Tarnal,
         Bundi.
3.       Amit Gautam S/o Shri Giriraj Sharam, Aged About 35
         Years, R/o Shiv Colony, Chittor Road, Bundi
4.       Rirutaj Singh S/o Bhagwati Singh, Aged About 37 Years,
         R/o Guru Nanak Colony, Bundi.
5.       Bhagirath Bairagi S/o Sitaram, Aged About 30 Years, R/o
         Dablana, District Bundi.
                                                                     ----Petitioners
                                     Versus
1.       State Of Rajasthan, Through Principal Secretary, Medical
         And Health Department Rajasthan, Govt. Of Rajasthan,
         Secretariat, Jaipur(Raj.)
2.       Rajasthan Para Medical Council, G-1, Kisan Bhawan,
         Everest Colony, Near Apexmall, Lalkothi, Jaipur, Through
         Its Registrar
3.       Nims University, Delhi Road, Jaipur Through Its Registrar
4.       Sit Computer Academy, House No,220 Opp. Public Pared
         Ground, College Road, Bundi Through Its Principal.
5.       Director, Rajasthan, Jaipur (Raj.)
6.       Director (Non Gazetted),                 Medical         Health   Services,
         Rajasthan, Jaipur (Raj.)
                                                                   ----Respondents


For Petitioner(s)          :     None present
For Respondent(s)          :



           HON'BLE MR. JUSTICE GANESH RAM MEENA

                           Judgment / Order

01/05/2024

      No one has put in appearance on behalf of the petitioners

even in the second round. Earlier on 18.01.2024, when the case

was listed before this Court, no one appeared for the petitioners.

[2024:RJ-JP:20450] (2 of 2) [CW-19294/2023]

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /71

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