Rajasthan High Court
Sanjay Kumar Meena S/O Shri Jamana Lal ... vs The State Of Rajasthan ... on 1 May, 2024
Author: Ganesh Ram Meena
Bench: Ganesh Ram Meena
[2024:RJ-JP:20447]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 2321/2022
1. Sanjay Kumar Meena S/o Shri Jamana Lal Meena, Aged
About 38 Years, R/o Plot No 21 Behind Aakashwani
Subhash Colony Sawai Madhopur Rajasthan Presently
Posted Pmo General Hospital Sawai Madhopur
Rajasthan.322001
2. Ganga Ram Bakolia S/o Bhageerath Mal, Aged About 41
Years, R/o Plot No 52 Patel Nagar Gopal Pura By Pass
Mahesh Nagar Jaipur Raj. Presently Posted At Sms
Hospital Jaipur.
3. Rakesh Kumar S/o Sugan Lal, Aged About 38 Years, R/o
Karoth Road Rajgarh Alwar District Alwar Rajasthan
Presently Posted At Chc Laxamangarh Alwar Rajasthan.
4. Krishna Chandra Chhaliya S/o Mohan Lal Chhaliya, Aged
About 50 Years, R/o Ward No 9 H.no 148 Near 4 No
School Shrimadhopur District Sikar Rajasthan Presently
Posted At Janana Hospital Jaipur.
5. Kaushal Kishor Bhuradia S/o Shri Chhitar Mal Bhuradia,
Aged About 37 Years, R/o Bhuradia Farm House Village
Post Prtiampuri Via Kanwat District Sikar Rajasthan
Presently Posted At Janana Hospital Jaipur.
6. Manoj Kumar Bairwa S/o Kishan Lal, Aged About 41
Years, R/o 87 Monika Viahr New Sanganer Road Kiran
Path Mansarowar District Jaipur Rajasthan Presently
Posted At Janana Hospital Jaipur.
7. Meetha Lal Meena S/o Shri Prabhu Lal Meena, Aged About
37 Years, R/o Village Post Peepalwara Tehsil Bonli District
Sawai Madhopur Rajasthan Presently Posted Phc Isarda
Cmho Sawai Madhopur Rajasthan.322023
8. Radhe Shyam Meena S/o Shri Premraj Meena, Aged
About 36 Years, R/o Village Banderiya Post Didayach
Badagoan Tehsil Chauth Ka Barwara District Sawai
Madhopur Rajasthan Presently Posted Pmo General
Hospital Sawai Madhopur Rajasthan.322702
9. Ravi Shankar Meena S/o Shri Harsahai Meena, Aged
About 38 Years, R/o House No 1/191 Housing Board
Colony Sawai Madhopur District Sawai Madhopur
Rajasthan Presently Posted Pmo General Hospital Sawai
Madhopur Rajasthan.322001
10. Mukesh Singh Meena S/o Shri Harpal Meena, Aged About
37 Years, R/o Village Lodhipura Post Khatupura Tehsil And
District Sawai Madhopur Rajasthan Presently Posted Pmo
General Hospital Sawai Madhopur Rajasthan.322001
11. Mamta Meena W/o Shri Kamlesh Meena, Aged About 40
Years, R/o 8/384 Hammer Nagar -2 Sawai Madhopur
Rajasthan Presently Posted Pmo General Hospital Sawai
Madhopur Rajasthan.322001
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12. Satyendra Singh Meena S/o Shri Nanag Ram Meena, Aged
About 35 Years, R/o V/p Andhi Tehsil Andhi District Jaipur
Presently Posted Chc Andhi Cmho First Jaipur.303001.
13. Balchand Meena S/o Kanhiram, Aged About 37 Years, R/o
Motiswar Ji Mohalla Raipur Jhalawar 326036. Posted At
Cm And Ho Jhalawar District Jhalawar.
----Petitioners
Versus
1. The State Of Rajasthan, Through Principal Secretary
Department Of Medical And Health Government Of
Rajasthan Jaipur.
2. The Director (Addminitration), The Department Of Medical
And Health Government Of Rajasthan, Jaipur.
3. The Chief Medical And Health Officer, Churu District Churu
Rajasthan.
4. The Chief Medical And Health Officer, Jaipur District Jaipur
Rajasthan.
5. The Principal And Controller Sms Medical College, Jaipur
District Jaipur Rajasthan
6. The Chief Medical And Health Officer, Jhalawar District
Jhalawar Rajasthan.
7. The Chief Medical And Health Officer, Kota District Kota
Rajasthan.
8. The Principal And Controller Medical College Sawai Man
Singh Hospital, Jaipur District Jaipur Rajasthan.
9. The Chief Medical And Health Officer, Bundi District Bundi
Rajasthan.
10. The Principal And Controller Sms Medical College, Jaipur
District Jaipur Rajasthan.
11. The Chief Medical And Health Officer, Alwar District Alwar
Rajasthan.
12. The Chief Medical And Health Officer, Bharatpur District
Bharatpur Rajasthan.
13. The Chief Medical And Health Officer, Sawai Madhopur
District Sawai Madhopur Rajasthan.
14. The Chief Medical And Health Officer, Jaipur District Jaipur
Rajasthan.
----Respondents
For Petitioner(s) : None present
For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
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01/05/2024
No one has put in appearance on behalf of the petitioners
even in the second round. Earlier on 18.01.2024, when the case
was listed before the Court, no one appeared for the petitioners.
Therefore, the present writ petition is dismissed for non-
prosecution.
Since the main petition has been dismissed for non-
prosecution, all other pending application/s, if any, also stands
dismissed.
(GANESH RAM MEENA),J
DIVYA SAINI /64
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