Rakesh Kumar Harijan S/O Deen Dayal vs The State Of Rajasthan ...
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Rajasthan High Court

Rakesh Kumar Harijan S/O Deen Dayal vs The State Of Rajasthan ... on 1 May, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:20446]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 11053/2019

1.       Rakesh Kumar Harijan S/o Deen Dayal, Aged About 34
         Years, R/o Harijan Basti, Ward No. 39, New No. 5, Sikar.
2.       Megaram Harijan S/o Budharam Harijan, R/o Shastri
         Nagar, Ward No. 17, Sikar.
3.       Kishan S/o Babu Lal Harijan, R/o Harijan Basti, Ward No.
         39, New-4, Sikar.
4.       Sumitra Devi W/o Vinod Kumar Harijan, R/o Harijan Basti,
         Ward No. 39, New No. 4, Sikar.
5.       Anand Harijan S/o Sohan Lal Harijan, R/o Harijan Basti,
         Ward No. 39, New No. 4, Sikar.
6.       Veerpal S/o Chiranji Lal Harijan, Harijan Basti, Ward No.
         39, New No. 5, Sikar.
7.       Bhudhraj S/o Malaram Harijan, Harijan Basti, Ward No.
         39, New No. 4, Sikar.
8.       Kailash Chand S/o Viswaram Harijan, Harijan Basti, Ward
         No. 39, New No. 4, Sikar.
9.       Sanju Devi W/o Gyanchand Harijan, R/o Ambedkar Nagar,
         Ward No. 43, Sikar.
10.      Banwari S/o Sohan Lal Harijan, R/o Harijan Basti, Ward
         No. 39, New No. 4, Sikar.
                                                                    ----Petitioners
                                     Versus
1.       The State Of Rajasthan, Through Secretary, Local Self
         Government, Secretariat, Jaipur.
2.       Director, Department Of Local Body, Government Of
         Rajasthan, Near Civil Line, Jaipur.
3.       Commissioner, Nagar Parishad, District Sikar.
                                                                  ----Respondents


For Petitioner(s)          :     None present
For Respondent(s)          :     Mr. Saurabh Yadav for
                                 Mr. G.S. Gill, AAG



           HON'BLE MR. JUSTICE GANESH RAM MEENA


                      (Downloaded on 06/05/2024 at 08:42:41 PM)
                                    [2024:RJ-JP:20446]                   (2 of 2)                    [CW-11053/2019]


                                                             Judgment / Order

                                   01/05/2024

                                         No one has put in appearance on behalf of the petitioners

                                   even in the second round. Earlier on 31.08.2023, when the case

                                   was listed before the Court, no one appeared for the petitioners.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /62

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